← All Benches
ITAT Pune Bench
17,155 judgments
NAROTTAM DAYALJI RANA,NASHIK vs ASSISANT COMMISSIONER OF INCOME-TAX,
ITA 943/PUN/2016[2010-11]Status: Disposed9/2/2018AY 2010-11
PARAG YASHWANT GADGIL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 940/PUN/2016[2000-01]Status: Disposed9/2/2018AY 2000-01
PRAVIN CHATARBHUJ BAJAJ,AHMEDNAGAR vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 933/PUN/2016[2011-12]Status: Disposed9/2/2018AY 2011-12
DATTATRAYA SHIVAJI BANDAL,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 918/PUN/2016[2009-10]Status: Disposed9/2/2018AY 2009-10
DATTATRAYA SHIVAJI BANDAL,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 917/PUN/2016[2008-09]Status: Disposed9/2/2018AY 2008-09
DATTATRAYA SHIVAJI BANDAL,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 916/PUN/2016[2007-08]Status: Disposed9/2/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX vs SPICER INDIA PVT. LTD., PUNE
ITA 826/PUN/2016[2011-12]Status: Disposed9/2/2018AY 2011-12
TRANTER INDIA PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 478/PUN/2016[2010-11]Status: Disposed9/2/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. TRANTER INDIA PVT. LTD., PUNE
ITA 377/PUN/2016[2010-11]Status: Disposed9/2/2018AY 2010-11
SPICER INDIA PRIVATE LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 376/PUN/2016[2011-12]Status: Disposed9/2/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs FINOLEX INDUSTRIES LTD., PUNE
ITA 357/PUN/2016[2006-07]Status: Disposed9/2/2018AY 2006-07
ASSISTANT COMMISSIONER OF INCOME-TAX vs D.M. CORPORATION PVT. LTD., KOLHAPUR
ITA 141/PUN/2016[2010-11]Status: Disposed9/2/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs D.M. CORPORATION PVT. LTD., KOLHAPUR
ITA 140/PUN/2016[2009-10]Status: Disposed9/2/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs D.M. CORPORATION PVT. LTD., KOLHAPUR
ITA 139/PUN/2016[2008-09]Status: Disposed9/2/2018AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX vs D.M. CORPORATION PVT. LTD., KOLHAPUR
ITA 138/PUN/2016[2007-08]Status: Disposed9/2/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX vs D.M. CORPORATION PVT. LTD., KOLHAPUR
ITA 137/PUN/2016[2006-07]Status: Disposed9/2/2018AY 2006-07
PARMANAND MELUMAL JHAMATANI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 911/PUN/2015[2007-08]Status: Disposed9/2/2018AY 2007-08
PARMANAND MELUMAL JHAMATANI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 910/PUN/2015[2006-07]Status: Disposed9/2/2018AY 2006-07
SMT. VAISHALI TUSHAR JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 736/PUN/2015[2008-09]Status: Disposed9/2/2018AY 2008-09
SMT. VAISHALI TUSHAR JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 735/PUN/2015[2007-08]Status: Disposed9/2/2018AY 2007-08
