← All Benches
ITAT Pune Bench
17,155 judgments
SMT. VAISHALI TUSHAR JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 734/PUN/2015[2006-07]Status: Disposed9/2/2018AY 2006-07
SMT. VAISHALI TUSHAR JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 733/PUN/2015[2005-06]Status: Disposed9/2/2018AY 2005-06
SMT. SHAKUNTALA R. JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 732/PUN/2015[2009-10]Status: Disposed9/2/2018AY 2009-10
SMT. SHAKUNTALA R. JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 731/PUN/2015[2008-09]Status: Disposed9/2/2018AY 2008-09
SMT. SHAKUNTALA R. JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 730/PUN/2015[2007-08]Status: Disposed9/2/2018AY 2007-08
SMT. SHAKUNTALA R. JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 729/PUN/2015[2006-07]Status: Disposed9/2/2018AY 2006-07
TUSHAR R. JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 728/PUN/2015[2008-09]Status: Disposed9/2/2018AY 2008-09
TUSHAR R. JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 727/PUN/2015[2007-08]Status: Disposed9/2/2018AY 2007-08
TUSHAR R. JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 726/PUN/2015[2006-07]Status: Disposed9/2/2018AY 2006-07
TUSHAR R. JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 725/PUN/2015[2005-06]Status: Disposed9/2/2018AY 2005-06
AKZONOBEL CHEMICALS (INDIA) LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1225/PUN/2015[2010-11]Status: Disposed9/2/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs ASSOCIATED DAIRY FAB PVT. LTD., JALGAON
ITA 211/PUN/2014[2009-10]Status: Disposed9/2/2018AY 2009-10
ASSOCIATED DAIRY FAB PVT. LTD.,JALGAON vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 177/PUN/2014[2009-10]Status: Disposed9/2/2018AY 2009-10
MANGESH A.TUPE,PUNE vs INCOME-TAX OFFICER,
ITA 1550/PUN/2014[2004-05]Status: Disposed9/2/2018AY 2004-05
STARENT NETWORKS (INDIA) PVT. LTD.,PUNE vs ACIT, CIRCLE-6, PUNE
ITA 164/PUN/2013[2008-09]Status: Disposed9/2/2018AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. RUDRANEE INFRASTRUCTURE LTD., AURANGABAD
ITA 399/PUN/2016[2009-10]Status: Disposed8/2/2018AY 2009-10
NEERAJ TILAKRAJ GARG,AURANGABAD vs PRINCIPAL COMMISSIONER OF INCOME-TAX - 2,
ITA 947/PUN/2016[2011-12]Status: Disposed7/2/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI RAMAKANT RAJARAM BODKE, PUNE
ITA 704/PUN/2015[2010-11]Status: Disposed7/2/2018AY 2010-11
NORD DRIVESYSTEMS PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 509/PUN/2015[2010-11]Status: Disposed7/2/2018AY 2010-11
JAIN NILESH SHANTILAL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1671/PUN/2015[2010-11]Status: Disposed7/2/2018AY 2010-11