← All Benches

ITAT Pune Bench

17,155 judgments

M/S. T - 3 ENERGY SERVICES INDIA PVT. LTD.,PUNE vs JOINT COMMISSIONER OF INCOME-TAX,

ITA 826/PUN/2015[2010-11]Status: Disposed2/2/2018AY 2010-11

IMROZ KHAN MOHIYODDIN KHAN,NANDED vs INCOME-TAX OFFICER,

ITA 762/PUN/2015[2010-11]Status: Disposed2/2/2018AY 2010-11

GANPAT MUKUNDRAO MURKUTE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 2141/PUN/2013[2006-07]Status: Disposed2/2/2018AY 2006-07

ITO WARD 9(4), PUNE vs SH. MAHENDRA R. VITKAR, PUNE

ITA 1213/PUN/2010[2006-07]Status: Disposed2/2/2018AY 2006-07

SH. MAHENDRA R. VITKAR,PUNE vs ITO, WARD 10(2), PUNE

ITA 1208/PUN/2010[2006-07]Status: Disposed2/2/2018AY 2006-07

THE POONA STUD FARM PVT. LTD.,PUNE vs INCOME-TAX OFFICER,

ITA 394/PUN/2016[2006-07]Status: Disposed31/1/2018AY 2006-07

DEPUTY COMMISSIONER OF INCOME-TAX vs BAJAJ ALLIANZ INSURANCE CO. LTD., PUNE

ITA 298/PUN/2016[2008-09]Status: Disposed31/1/2018AY 2008-09

DEPUTY COMMISSIONER OF INCOME-TAX vs BAJAJ ALLIANZ INSURANCE CO. LTD., PUNE

ITA 297/PUN/2016[2007-08]Status: Disposed31/1/2018AY 2007-08

NANCHAND B SHAH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 688/PUN/2015[2001-02]Status: Disposed31/1/2018AY 2001-02

DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI MAHESH DANABHAI PATEL, NASHIK

ITA 1534/PUN/2015[2012-13]Status: Disposed31/1/2018AY 2012-13

INCOME-TAX OFFICER vs SERUM INSTITUTE OF INDIA RESEARCH FOUNDATION, PUNE

ITA 621/PUN/2016[2005-06]Status: Disposed29/1/2018AY 2005-06

DEPUTY COMMISSIONER OF INCOME-TAX vs BOBST INDIA PVT. LTD., PUNE

ITA 277/PUN/2016[2011-12]Status: Disposed29/1/2018AY 2011-12

DNYANOBA SHAJIRAO JADHAV,LATUR vs INCOME-TAX OFFICER,

ITA 168/PUN/2016[2011-12]Status: Disposed29/1/2018AY 2011-12

MANISH I. JAIN vs JOINT COMMISSIONER OF INCOME-TAX,

ITA 999/PUN/2015[2009-10]Status: Disposed29/1/2018AY 2009-10

ISHWARLAL S. LALWANI (JAIN) vs INCOME-TAX OFFICER,

ITA 667/PUN/2015[2010-11]Status: Disposed29/1/2018AY 2010-11

ISHWARLAL S. LALWANI (JAIN) vs INCOME-TAX OFFICER,

ITA 666/PUN/2015[2009-10]Status: Disposed29/1/2018AY 2009-10

DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. FINOLEX PLASSON INDUSTRIES PVT. LTD., PUNE

ITA 1542/PUN/2015[2011-12]Status: Disposed29/1/2018AY 2011-12

DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. FINOLEX PLASSON INDUSTRIES PVT. LTD., PUNE

ITA 1541/PUN/2015[2008-09]Status: Disposed29/1/2018AY 2008-09

DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. FINOLEX PLASSON INDUSTRIES PVT. LTD., PUNE

ITA 1540/PUN/2015[2005-06]Status: Disposed29/1/2018AY 2005-06

JAYANT DATTATRAYA BHALERAO,PUNE vs INCOME-TAX OFFICER,

ITA 147/PUN/2015[2010-11]Status: Disposed29/1/2018AY 2010-11