← All Benches
ITAT Pune Bench
17,155 judgments
ABHIJIT ASHOK BHALERAO,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 146/PUN/2015[2010-11]Status: Disposed29/1/2018AY 2010-11
FINOLEX PLASSON INDUSTRIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1278/PUN/2015[2011-12]Status: Disposed29/1/2018AY 2011-12
FINOLEX PLASSON INDUSTRIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1277/PUN/2015[2009-10]Status: Disposed29/1/2018AY 2009-10
FINOLEX PLASSON INDUSTRIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1276/PUN/2015[2008-09]Status: Disposed29/1/2018AY 2008-09
FINOLEX PLASSON INDUSTRIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1275/PUN/2015[2007-08]Status: Disposed29/1/2018AY 2007-08
FINOLEX PLASSON INDUSTRIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1274/PUN/2015[2006-07]Status: Disposed29/1/2018AY 2006-07
FINOLEX PLASSON INDUSTRIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1273/PUN/2015[2005-06]Status: Disposed29/1/2018AY 2005-06
INCOME-TAX OFFICER vs SHARP DESIGNER AND ENGINEERS (INDIA) PVT. LTD., PUNE
ITA 1262/PUN/2015[2011-12]Status: Disposed29/1/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHARP DESIGNERS & ENGINEERS INDIA PVT. LTD., PUNE
ITA 2283/PUN/2014[2010-11]Status: Disposed29/1/2018AY 2010-11
SHARP DESIGNERS AND ENGINEERS INDIA P. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2263/PUN/2014[2010-11]Status: Disposed29/1/2018AY 2010-11
EMCURE PHARMACEUTICALS LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1532/PUN/2015[2010-11]Status: Disposed29/1/2018AY 2010-11
NANCHAND BHOGILAL SHAH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1528/PUN/2015[1999-2000]Status: Disposed29/1/2018AY 1999-2000
NANCHAND BHOGILAL SHAH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1527/PUN/2015[1999-2000]Status: Disposed29/1/2018AY 1999-2000
NANCHAND BHOGILAL SHAH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1526/PUN/2015[1999-2000]Status: Disposed29/1/2018AY 1999-2000
NANCHAND BHOGILAL SHAH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1525/PUN/2015[1999-2000]Status: Disposed29/1/2018AY 1999-2000
NANCHAND BHOGILAL SHAH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1524/PUN/2015[1999-2000]Status: Disposed29/1/2018AY 1999-2000
NANCHAND BHOGILAL SHAH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1523/PUN/2015[1998-99]Status: Disposed29/1/2018AY 1998-99
ASHOK DATTATRAYA BHALERAO,PUNE vs INCOME-TAX OFFICER,
ITA 148/PUN/2015[2010-11]Status: Disposed29/1/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. MANGALMURTI DEVELOPERS, KOLHAPUR
ITA 1220/PUN/2015[2011-12]Status: Disposed25/1/2018AY 2011-12
M/S. AMBERPOINT TECHNOLOGY INDIA PVT. LTD.,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 762/PUN/2014[2009-10]Status: Disposed25/1/2018AY 2009-10