← All Benches
ITAT Pune Bench
17,159 judgments
SANJEET RAJENDRA GUGALE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 386/PUN/2017[2013-14]Status: Disposed9/3/2018AY 2013-14
BIPIN ENGINEERS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1143/PUN/2016[2010-11]Status: Disposed9/3/2018AY 2010-11
BIPIN ENGINEERS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1142/PUN/2016[2009-10]Status: Disposed9/3/2018AY 2009-10
SHOUKAT ALLABKSHA BAGWAN,ICHALKARANJI vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 1087/PUN/2016[2012-13]Status: Disposed9/3/2018AY 2012-13
SHOUKAT ALLABKSHA BAGWAN,ICHALKARANJI vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 1086/PUN/2016[2011-12]Status: Disposed9/3/2018AY 2011-12
THE UNIQUE ACADEMY,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1034/PUN/2016[2011-12]Status: Disposed9/3/2018AY 2011-12
YASHWANT DADASAHEB BANDIGARE,KOLHAPUR vs PRINCIPAL COMMISISONER OF INCOME-TAX : 2,
ITA 1721/PUN/2015[2011-12]Status: Disposed9/3/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs DEMAG CRANES & COMPONENTS (I) PVT. LTD., PUNE
ITA 1644/PUN/2015[2009-10]Status: Disposed9/3/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. AISHWARYA CONSTRUCTION CO., AURANGABAD
ITA 2036/PUN/2014[2010-11]Status: Disposed9/3/2018AY 2010-11
DEPUTY COMMISSIONER INCOME-TAX vs VENTURA (INDIA) PVT. LTD., PUNE
ITA 1800/PUN/2014[2009-10]Status: Disposed9/3/2018AY 2009-10
VENTURA (INDIA) PRIVATE LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1788/PUN/2014[2009-10]Status: Disposed9/3/2018AY 2009-10
OERLIKON BALZERS COATING INDIA LTD,PUNE vs PR.COMMISSIONER OF INCOME TAX -5, PUNE
ITA 1342/PUN/2017[2011-12]Status: Disposed7/3/2018AY 2011-12
BECHAN SURAJBALI KUMBHAR,NASHIK vs INCOME-TAX OFFICER,
ITA 2357/PUN/2016[2011-12]Status: Disposed7/3/2018AY 2011-12
NEELAM PRADEEP GOEL,PUNE vs INCOME-TAX OFFICER,
ITA 2337/PUN/2016[2012-13]Status: Disposed7/3/2018AY 2012-13
DILIP GANPATRAO BHARITKAR,PUNE vs INCOME-TAX OFFICER,
ITA 1061/PUN/2016[2011-12]Status: Disposed7/3/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs RAJMAL LAKHICHAND JEWELLERS PVT. LTD.,
ITA 834/PUN/2015[2010-11]Status: Disposed7/3/2018AY 2010-11
RAJMAL LAKHICHAND JEWELLERS PVT. LTD.,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, JALGAON
ITA 672/PUN/2015[2010-11]Status: Disposed7/3/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs TIETO TELECOM R & D SERVICES PVT LTD., PUNE
ITA 335/PUN/2015[2010-11]Status: Disposed7/3/2018AY 2010-11
TIETO IT SERVICES INDIA PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 242/PUN/2015[2010-11]Status: Disposed7/3/2018AY 2010-11
LADY KIKABAI PREMCHAND IYAMBIL TRUST vs COMMISSIONER OF INCOME-TAX,
ITA 1589/PUN/2015[]Status: Disposed7/3/2018
