← All Benches
ITAT Pune Bench
17,159 judgments
ANNAPURNA COTEX PRIVATE LTD.,AURANGABAD vs PR. COMMISSIONER OF INCOME-TAX : 1,
ITA 642/PUN/2016[2011-12]Status: Disposed19/3/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs FOSECO INDIA LTD., PUNE
ITA 2215/PUN/2016[2012-13]Status: Disposed19/3/2018AY 2012-13
TIBCO SOFTWARD INDIA PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 803/PUN/2015[2009-10]Status: Disposed19/3/2018AY 2009-10
SATISHKUMAR VISHNUDAS BHUTADA,LATUR vs INCOME-TAX OFFICER,
ITA 1635/PUN/2015[2005-06]Status: Disposed16/3/2018AY 2005-06
ANAND SATISHKUMAR BHUTADA,LATUR vs INCOME-TAX OFFICER,
ITA 1634/PUN/2015[2009-10]Status: Disposed16/3/2018AY 2009-10
ANAND SATISHKUMAR BHUTADA,LATUR vs INCOME-TAX OFFICER,
ITA 1633/PUN/2015[2006-07]Status: Disposed16/3/2018AY 2006-07
INCOME-TAX OFFICER vs AVALARA TECHNOLOGIES PVT. LTD., PUNE
ITA 1457/PUN/2015[2011-12]Status: Disposed16/3/2018AY 2011-12
RAMESH G PORWAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1727/PUN/2014[2005-06]Status: Disposed16/3/2018AY 2005-06
UMESH DHONDIRAM SHINDE,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1367/PUN/2014[2008-09]Status: Disposed16/3/2018AY 2008-09
UMESH DHONDIRAM SHINDE,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1366/PUN/2014[2007-08]Status: Disposed16/3/2018AY 2007-08
UMESH DHONDIRAM SHINDE,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1365/PUN/2014[2006-07]Status: Disposed16/3/2018AY 2006-07
UMESH DHONDIRAM SHINDE,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1364/PUN/2014[2005-06]Status: Disposed16/3/2018AY 2005-06
UMESH DHONDIRAM SHINDE,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1363/PUN/2014[2004-05]Status: Disposed16/3/2018AY 2004-05
ASSISTANT COMMISSIONER OF INCOME-TAX vs HUTATMA SAHAKARI BANK LTD., SANGLI
ITA 1167/PUN/2016[2011-12]Status: Disposed15/3/2018AY 2011-12
D.R.K. CONSTRUCTION,SATARA vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1151/PUN/2016[2011-12]Status: Disposed15/3/2018AY 2011-12
VIMAL AND SONS,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE
ITA 2169/PUN/2017[2010-11]Status: Disposed13/3/2018AY 2010-11
SUDARSHAN WAMANMAHARAJ DEGLOORKAR,BEED vs INCOME-TAX OFFICER,
ITA 1404/PUN/2016[2011-12]Status: Disposed13/3/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. WESTERN MAHARASHTRA DEVELOPMENT CORPORATION LTD., PUNE
ITA 1161/PUN/2016[2007-08]Status: Disposed12/3/2018AY 2007-08
M/S. PUBMATIC INDIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 655/PUN/2017[2012-13]Status: Disposed9/3/2018AY 2012-13
M/S. PRINCIPAL GLOBAL SERVICES PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 482/PUN/2017[2012-13]Status: Disposed9/3/2018AY 2012-13
