← All Benches
ITAT Pune Bench
17,159 judgments
M/S. XEBEC COMMUNICATIONS PVT. LTD.,PUNE vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 152/PUN/2015[2010-11]Status: Disposed23/3/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs PARMAR PROPERTIES PRIVATE LTD., PUNE
ITA 611/PUN/2014[2007-08]Status: Disposed23/3/2018AY 2007-08
DEPUTY COMMISSIONER OF INCOME-TAX vs PARMAR PROPERTIES PRIVATE LTD., PUNE
ITA 610/PUN/2014[2006-07]Status: Disposed23/3/2018AY 2006-07
ASSISTANT COMMISSIONER INCOME-TAX vs D.M. CORPORATION PVT. LTD., KOLHAPUR
ITA 1811/PUN/2014[2012-13]Status: Disposed23/3/2018AY 2012-13
ASSISTANT COMMISSIONER INCOME-TAX vs D.M. CORPORATION PVT. LTD., KOLHAPUR
ITA 1810/PUN/2014[2011-12]Status: Disposed23/3/2018AY 2011-12
ASSISTANT COMMISSIONER INCOME-TAX vs D.M. CORPORATION PVT. LTD., KOLHAPUR
ITA 1809/PUN/2014[2010-11]Status: Disposed23/3/2018AY 2010-11
ASSISTANT COMMISSIONER INCOME-TAX vs D.M. CORPORATION PVT. LTD., KOLHAPUR
ITA 1808/PUN/2014[2009-10]Status: Disposed23/3/2018AY 2009-10
ASSISTANT COMMISSIONER INCOME-TAX vs D.M. CORPORATION PVT. LTD., KOLHAPUR
ITA 1807/PUN/2014[2008-09]Status: Disposed23/3/2018AY 2008-09
ASSISTANT COMMISSIONER INCOME-TAX vs D.M. CORPORATION PVT. LTD., KOLHAPUR
ITA 1806/PUN/2014[2007-08]Status: Disposed23/3/2018AY 2007-08
ASSISTANT COMMISSIONER INCOME-TAX vs D.M. CORPORATION PVT. LTD., KOLHAPUR
ITA 1805/PUN/2014[2006-07]Status: Disposed23/3/2018AY 2006-07
AJINKYA ELECTROMELT PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1828/PUN/2017[2013-14]Status: Disposed21/3/2018AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. VIVA SWARAJ, PUNE
ITA 37/PUN/2016[2011-12]Status: Disposed21/3/2018AY 2011-12
MRAGNAYANI PROPERTIES PVT. LTD,LATUR vs INCOME-TAX OFFICER,
ITA 2538/PUN/2016[2009-10]Status: Disposed21/3/2018AY 2009-10
M/S. SAROVAR ENTERPRISES,RAIGAD vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2509/PUN/2016[2010-11]Status: Disposed21/3/2018AY 2010-11
RADHESHAM TOTARAM NARAYANI,NANDURBAR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1491/PUN/2015[2010-11]Status: Disposed21/3/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. VARUN DEVELOPERS, PUNE
ITA 1252/PUN/2015[2011-12]Status: Disposed21/3/2018AY 2011-12
DY. CIT, CIRCLE-9, PUNE vs MERCEDES BENZ I PVT. LTD. (FORMERLY KNOWN AS DAIMLER CHRYSLER I PVT. LTD), PUNE
ITA 1109/PUN/2013[2004-05]Status: Disposed21/3/2018AY 2004-05
DY. CIT, CIRCLE-9, PUNE vs MERCEDES BENZ I PVT. LTD. (FORMERLY KNOWN AS DAIMLER CHRYSLER I PVT. LTD), PUNE
ITA 1108/PUN/2013[2003-04]Status: Disposed21/3/2018AY 2003-04
ASSTT.CIT, CIR.11(2), PUNE, PUNE vs SMT. KALPANA ABHAY MUTHA, PUNE
ITA 511/PUN/2012[2007-08]Status: Disposed21/3/2018AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs FOSECO INDIA LTD, PUNE
ITA 874/PUN/2017[2013-14]Status: Disposed19/3/2018AY 2013-14
