← All Benches
ITAT Pune Bench
17,159 judgments
DEPUTY COMMISSIONER OF INCOME TAX vs M/S. COLUMN SOFTWARE TECHNOLOGIES PVT.LTD, PUNE
ITA 2715/PUN/2016[2008-09]Status: Disposed23/3/2018AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX vs JATH URBAN CO-OP BANK LTD, SANGLI
ITA 2714/PUN/2016[2008-09]Status: Disposed23/3/2018AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX vs JATH URBAN CO-OP BANK LTD, SANGLI
ITA 2713/PUN/2016[2007-08]Status: Disposed23/3/2018AY 2007-08
KHAN AFZALHUSAIN MOHD.SAIE,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2709/PUN/2016[2010-11]Status: Disposed23/3/2018AY 2010-11
KHAN AFZALHUSAIN MOHD.SAIE,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2708/PUN/2016[2009-10]Status: Disposed23/3/2018AY 2009-10
SANJAY POPATLAL BEDMUTHA,MANMAD vs INCOME-TAX OFFICER,
ITA 2595/PUN/2016[2011-12]Status: Disposed23/3/2018AY 2011-12
REKHA GANESH MALGI,NASHIK vs INCOME-TAX OFFICER,
ITA 2594/PUN/2016[2009-10]Status: Disposed23/3/2018AY 2009-10
INCOME-TAX OFFICER vs JITENDRA RAVINDRA MALPURE, NASHIK
ITA 2478/PUN/2016[2010-11]Status: Disposed23/3/2018AY 2010-11
SMT. SHINGI KALPANA RAKHABCHAND,AHMEDNAGAR vs INCOME-TAX OFFICER,
ITA 2474/PUN/2016[2009-10]Status: Disposed23/3/2018AY 2009-10
SARASWATI SAHAKARI BANK LTD.,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2403/PUN/2016[2012-13]Status: Disposed23/3/2018AY 2012-13
SMT. SUSHMA NAIK,PUNE vs INCOME-TAX OFFICER,
ITA 2163/PUN/2016[2010-11]Status: Disposed23/3/2018AY 2010-11
SHREE KAPRECHERYA MANPOWER SERVICES,RAIGAD vs INCOME-TAX OFFICER,
ITA 2091/PUN/2016[2010-11]Status: Disposed23/3/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. TRINITY DEVELOPERS, PUNE
ITA 174/PUN/2016[2012-13]Status: Disposed23/3/2018AY 2012-13
ALKA RAMDAS DARADE,NASHIK vs INCOME-TAX OFFICER,
ITA 1507/PUN/2016[2008-09]Status: Disposed23/3/2018AY 2008-09
UTTAMSING R. PAWAR,JALGAON vs INCOME-TAX OFFICER,
ITA 1477/PUN/2016[2010-11]Status: Disposed23/3/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs VAIDYANATH URBAN CO-OP. BANK LTD., BEED
ITA 125/PUN/2016[2011-12]Status: Disposed23/3/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. GHODAWAT ENERGY (I) PVT. LTD., KOLHAPUR
ITA 1170/PUN/2016[2005-06]Status: Disposed23/3/2018AY 2005-06
ASSISTANT COMMISSIONER OF INCOME-TAX vs MAHARASHTRA WATER CONSERVATION CORPORATION, AURANGABAD
ITA 883/PUN/2015[2010-11]Status: Disposed23/3/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs AAM SERVICES INDIA PVT. LTD., PUNE
ITA 553/PUN/2015[2010-11]Status: Disposed23/3/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, AURANGABAD vs MAHARASHTRA WATER CONSERVATION CORPORATION, AURANGABAD
ITA 1568/PUN/2015[2011-12]Status: Disposed23/3/2018AY 2011-12