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ITAT Pune Bench
17,159 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX vs SANDVIK ASIA PVT. LTD., PUNE
ITA 607/PUN/2014[2009-10]Status: Disposed26/3/2018AY 2009-10
SANDVIK ASIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE
ITA 465/PUN/2014[2009-10]Status: Disposed26/3/2018AY 2009-10
INCOME-TAX OFFICER vs MAHATMA GANDHI MISSION, AURANGABAD
ITA 1634/PUN/2014[2011-12]Status: Disposed26/3/2018AY 2011-12
INCOME-TAX OFFICER vs MAHATMA GANDHI MISSION, AURANGABAD
ITA 1633/PUN/2014[2010-11]Status: Disposed26/3/2018AY 2010-11
YASHWANT GANESH KULKARNI,PUNE vs INCOME-TAX OFFICER, WARD - 3(2), PUNE
ITA 2790/PUN/2017[2013-14]Status: Disposed26/3/2018AY 2013-14
BALASAHEB BAPURAO LAHARE,AHMEDNAGAR vs INCOME TAX OFFICER,
ITA 2989/PUN/2016[2011-12]Status: Disposed26/3/2018AY 2011-12
INDRANI M. BHATTIPROLU,NASHIK vs INCOME TAX OFFICER,
ITA 2901/PUN/2016[2009-10]Status: Disposed26/3/2018AY 2009-10
RIETER INDIA PVT. LTD.,GURGAON vs ADDL. CIT, NEW DELHI
ITA 5410/DEL/2010[2006-07]Status: Disposed23/3/2018AY 2006-07
TUSHAR VILAS GONDKAR,AHMEDNAGAR vs INCOME TAX OFFICER, AHMEDNAGAR
ITA 629/PUN/2017[2013-14]Status: Disposed23/3/2018AY 2013-14
TETRA PAK INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 521/PUN/2017[2012-13]Status: Disposed23/3/2018AY 2012-13
SHANKAR KASHINATH KADAM,SANGLI vs INCOME TAX OFFICER, SANGLI
ITA 448/PUN/2017[2010-11]Status: Disposed23/3/2018AY 2010-11
GAVHANE SANJAY DAGADU,AHMEDNAGAR vs INCOME-TAX OFFICER, AHMEDNAGAR
ITA 1024/PUN/2017[2013-14]Status: Disposed23/3/2018AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. TETRA PAK INDIA PVT. LTD., PUNE
ITA 665/PUN/2016[2011-12]Status: Disposed23/3/2018AY 2011-12
TETRA PAK INDIA PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 635/PUN/2016[2011-12]Status: Disposed23/3/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs K.J. INFRASTRUCTURE PROJECTS INDIA PVT. LTD., PUNE
ITA 605/PUN/2016[2011-12]Status: Disposed23/3/2018AY 2011-12
DEPUTY DIRECTOR OF INCOME-TAX vs M/S. SANDVIK AB., PUNE
ITA 498/PUN/2016[2011-12]Status: Disposed23/3/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, AURANGABAD vs M/S. VAIDYNATH URBAN CO-OP. BANK LTD, BEED
ITA 2846/PUN/2016[2012-13]Status: Disposed23/3/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX vs M/S. CELOXIS TECHNOLOGIES PVT.LTD, PUNE
ITA 2759/PUN/2016[2007-08]Status: Disposed23/3/2018AY 2007-08
INCOME TAX OFFICER vs JAYPRAKASH PRABHAKARAN NAIR, NASHIK
ITA 2730/PUN/2016[2010-11]Status: Disposed23/3/2018AY 2010-11
INCOME TAX OFFICER vs JAYPRAKASH PRABHAKARAN NAIR, NASHIK
ITA 2729/PUN/2016[2009-10]Status: Disposed23/3/2018AY 2009-10
