← All Benches
ITAT Pune Bench
17,159 judgments
DEPUTY COMMISSIONER OF INCOME-TAX vs ATLAS COPCO (INDIA) LTD.,
ITA 1044/PUN/2014[2000-01]Status: Disposed7/3/2018AY 2000-01
APT PACKAGING LTD.,PUNE vs COMMISSIONER OF INCOME-TAX - 1,
ITA 627/PUN/2015[2010-11]Status: Disposed5/3/2018AY 2010-11
REHAU POLYMERS PVT. LTD.,PUNE vs ASISTANT COMMISSIONER OF INCOME-TAX,
ITA 519/PUN/2014[2009-10]Status: Disposed5/3/2018AY 2009-10
INCOME-TAX OFFICER vs SHRI VIJAYRAJ UTTAMCHAND MUNDADA, PUNE
ITA 592/PUN/2014[2009-10]Status: Disposed1/3/2018AY 2009-10
INCOME-TAX OFFICER vs SHRI KAMLAKAR RAJARAM PATIL, RAIGAD
ITA 428/PUN/2016[2011-12]Status: Disposed28/2/2018AY 2011-12
INCOME-TAX OFFICER vs M/S. SHRADDHA & IHP JV WANGANA PROJECT, PUNE
ITA 36/PUN/2016[2012-13]Status: Disposed28/2/2018AY 2012-13
INCOME-TAX OFFICER vs M/S. SHRADDHA & PRASAD JV KHURA VARODA, PUNE
ITA 35/PUN/2016[2012-13]Status: Disposed28/2/2018AY 2012-13
POONAWALLA INVESTMENTS & INDUSTRIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 250/PUN/2016[2011-12]Status: Disposed28/2/2018AY 2011-12
POONAWALLA INVESTMENTS & INDUSTRIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 249/PUN/2016[2010-11]Status: Disposed28/2/2018AY 2010-11
POONAWALLA INVESTMENTS & INDUSTRIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 248/PUN/2016[2009-10]Status: Disposed28/2/2018AY 2009-10
POONAWALLA INVESTMENTS & INDUSTRIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 247/PUN/2016[2008-09]Status: Disposed28/2/2018AY 2008-09
ASHWINI BALDEVRAJ MALHOTRA,PUNE vs TAX RECOVERY OFFICER,
ITA 2460/PUN/2016[2009-10]Status: Disposed28/2/2018AY 2009-10
POONAWALLA INVESTMENTS & INDUSTRIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 245/PUN/2016[2006-07]Status: Disposed28/2/2018AY 2006-07
ANIL DAYALAL OSWAL,PUNE vs INCOME-TAX OFFICER,
ITA 2218/PUN/2016[2008-09]Status: Disposed28/2/2018AY 2008-09
MADHAV GOVIND DHULSHETE,LATUR vs INCOME-TAX OFFICER,
ITA 2148/PUN/2016[2009-10]Status: Disposed28/2/2018AY 2009-10
SAMEER VASANT MEHTA,RAIGAD vs INCOME-TAX OFFICER,
ITA 2089/PUN/2016[2009-10]Status: Disposed28/2/2018AY 2009-10
TUKARAM MARUTI VENJANE,LATUR vs INCOME-TAX OFFICER,
ITA 1663/PUN/2016[2009-10]Status: Disposed28/2/2018AY 2009-10
JAGDISH BHAGWAN MIRCHANDANI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1620/PUN/2015[2010-11]Status: Disposed28/2/2018AY 2010-11
SHREE MADHUR FOOD PRODUCTS PVT. LTD.,DHULE vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 1530/PUN/2015[2010-11]Status: Disposed28/2/2018AY 2010-11
SADASHIV NARHARI NAVALE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 139/PUN/2015[2009-10]Status: Disposed28/2/2018AY 2009-10
