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ITAT Pune Bench
17,218 judgments
JOINT COMMISSIONER OF INCOME-TAX vs TATA TECHNOLOGIES LTD., PUNE
ITA 1079/PUN/2015[2007-08]Status: Disposed27/4/2018AY 2007-08
AADHUNIK INFRASTRUCTURE DEVELOPMENT PVT. LTD. (FORMERLY GAURI PLASTICULTURE PVT. LTD.,),JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, JALGAON
ITA 1944/PUN/2014[2010-11]Status: Disposed27/4/2018AY 2010-11
M/S. SHAH CONSTRUCTION,SATARA vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 766/PUN/2016[2011-12]Status: Disposed26/4/2018AY 2011-12
M/S. SHEWANI PROPERTIES,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 326/PUN/2016[2009-10]Status: Disposed26/4/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. MAHALAXMI ELECTRICALS, NASHIK
ITA 301/PUN/2016[2009-10]Status: Disposed26/4/2018AY 2009-10
ORBIT ELECTRICALS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 223/PUN/2016[2009-10]Status: Disposed26/4/2018AY 2009-10
ORBIT ELECTRICALS PVT. LTD.,PUNE vs JOINT COMMISSIONER OF INCOME-TAX (OSD),
ITA 222/PUN/2016[2009-10]Status: Disposed26/4/2018AY 2009-10
LEELAVATI VIJAYKUMAR KOTECHA,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1295/PUN/2016[2008-09]Status: Disposed26/4/2018AY 2008-09
LEELAVATI VIJAYKUMAR KOTECHA,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1294/PUN/2016[2007-08]Status: Disposed26/4/2018AY 2007-08
SMT. BEBI BALASO MUJAWAR,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, KOLHAPUR
ITA 1291/PUN/2016[2003-04]Status: Disposed26/4/2018AY 2003-04
VANDANA DINESHKUMAR INANI,LATUR vs INCOME-TAX OFFICER,
ITA 124/PUN/2016[2009-10]Status: Disposed26/4/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs STAUFF INDIA PRIVATE LTD., PUNE
ITA 670/PUN/2014[2009-10]Status: Disposed26/4/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs STAUFF INDIA PRIVATE LTD., PUNE
ITA 669/PUN/2014[2008-09]Status: Disposed26/4/2018AY 2008-09
LEAR AUTOMOTIVE INDIA PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 515/PUN/2014[2009-10]Status: Disposed26/4/2018AY 2009-10
PANDURANG DAYANAND HIREMATH,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
ITA 520/PUN/2017[2011-12]Status: Disposed25/4/2018AY 2011-12
PAWAN VIJAY JADHAV,NASHIK vs INCOME-TAX OFFICER,
ITA 812/PUN/2016[2008-09]Status: Disposed25/4/2018AY 2008-09
PAWAN VIJAY JADHAV,NASHIK vs INCOME-TAX OFFICER,
ITA 811/PUN/2016[2007-08]Status: Disposed25/4/2018AY 2007-08
DIVGI WARNER PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 47/PUN/2016[2010-11]Status: Disposed25/4/2018AY 2010-11
EMERSON CLIMATE TECHNOLOGIES (INDIA) P. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 359/PUN/2016[2011-12]Status: Disposed25/4/2018AY 2011-12
M/S. TALOJA WAREHOUSE,PANVEL vs INCOME TAX OFFICER,
ITA 2941/PUN/2016[2010-11]Status: Disposed25/4/2018AY 2010-11