← All Benches
ITAT Pune Bench
17,206 judgments
M/S. AGH BATWAWALA,KOLHAPUR vs INCOME-TAX OFFICER,
ITA 368/PUN/2014[2010-11]Status: Disposed25/4/2018AY 2010-11
S E T U. vs COMMISSIONER OF INCOME-TAX -1,
ITA 1610/PUN/2014[]Status: Disposed25/4/2018
WIKA INSTRUMENTS INDIA PVT. LTD.,PUNE vs DEPUTY COMMISISONER OF INCOME-TAX,
ITA 760/PUN/2015[2010-11]Status: Disposed25/4/2018AY 2010-11
SHIVAJI BHAGWANRAO JADHAV,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 699/PUN/2015[2010-11]Status: Disposed25/4/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI SHIVAJI BHAGWANRAO JADHAV, PUNE
ITA 682/PUN/2015[2010-11]Status: Disposed25/4/2018AY 2010-11
INCOME TAX OFFICER, JALGAON vs M/S. OMKAR DEVELOPERS, JALGAON
ITA 589/PUN/2017[2012-13]Status: Disposed24/4/2018AY 2012-13
DASHRATH DHARMRAJ MULE,AHMEDNAGAR vs INCOME TAX OFFICER,
ITA 124/PUN/2017[2012-13]Status: Disposed24/4/2018AY 2012-13
INDUBAI DHARMRAJ MULE,AHMEDNAGAR vs INCOME TAX OFFICER,
ITA 123/PUN/2017[2012-13]Status: Disposed24/4/2018AY 2012-13
THE SUB REGISTRAR, KHED NO. 2,PUNE vs DIRECTOR OF INCOME-TAX,
ITA 970/PUN/2016[2015-16]Status: Disposed24/4/2018AY 2015-16
THE SUB REGISTRAR, HAVELI NO. 10,PUNE vs DIRECTOR OF INCOME-TAX,
ITA 969/PUN/2016[2014-15]Status: Disposed24/4/2018AY 2014-15
DATTATRAYA SHIVAJI BANDAL,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 915/PUN/2016[2010-11]Status: Disposed24/4/2018AY 2010-11
DATTATRAYA SHIVAJI BANDAL,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 914/PUN/2016[2009-10]Status: Disposed24/4/2018AY 2009-10
DATTATRAYA SHIVAJI BANDAL,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 913/PUN/2016[2008-09]Status: Disposed24/4/2018AY 2008-09
DATTATRAYA SHIVAJI BANDAL,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 912/PUN/2016[2007-08]Status: Disposed24/4/2018AY 2007-08
DATTATRAYA SHIVAJI BANDAL,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 911/PUN/2016[2010-11]Status: Disposed24/4/2018AY 2010-11
DATTATRAYA SHIVAJI BANDAL,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 910/PUN/2016[2009-10]Status: Disposed24/4/2018AY 2009-10
DATTATRAYA SHIVAJI BANDAL,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 909/PUN/2016[2008-09]Status: Disposed24/4/2018AY 2008-09
DATTATRAYA SHIVAJI BANDAL,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 908/PUN/2016[2007-08]Status: Disposed24/4/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX vs SMT. ASHADEVI SUSHIL AGARWAL, PUNE
ITA 45/PUN/2015[2008-09]Status: Disposed24/4/2018AY 2008-09
MRS. ASHADEVI SUSHIL AGARWAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2271/PUN/2014[2008-09]Status: Disposed24/4/2018AY 2008-09