← All Benches
ITAT Pune Bench
17,191 judgments
NARESH SUNDERLAL CHUG,PUNE vs INCOME-TAX OFFICER,
ITA 765/PUN/2014[2009-10]Status: Disposed12/4/2018AY 2009-10
M/S. EATON INDUSTRIAL SYSTEMS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 536/PUN/2014[2009-10]Status: Disposed12/4/2018AY 2009-10
NARESH KARDA,NASHIK vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 219/PUN/2016[2011-12]Status: Disposed11/4/2018AY 2011-12
KARDA CONSTRUCTIONS PVT. LTD.,NASHIK vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 218/PUN/2016[2010-11]Status: Disposed11/4/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI SUDHIR K. BOTHARA, PUNE
ITA 1317/PUN/2016[2012-13]Status: Disposed11/4/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI MUKUND JAISHANKAR DHARIYA, PUNE
ITA 754/PUN/2015[2010-11]Status: Disposed11/4/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRADDHA CONSTRUCTIONS & POWER GENERATION PVT. LTD., PUNE
ITA 460/PUN/2015[2010-11]Status: Disposed11/4/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRADDHA CONSTRUCTIONS & POWER GENERATION PVT. LTD., PUNE
ITA 459/PUN/2015[2009-10]Status: Disposed11/4/2018AY 2009-10
MUKUND DHARIYA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 330/PUN/2015[2010-11]Status: Disposed11/4/2018AY 2010-11
RAMESH HARIBHAU GAWALI,AHMEDNAGAR vs INCOME-TAX OFFICER,
ITA 1013/PUN/2015[2010-11]Status: Disposed11/4/2018AY 2010-11
KISAN RAGHUNATH NANAWARE,PUNE vs INCOME-TAX OFFICER,
ITA 329/PUN/2014[2002-03]Status: Disposed11/4/2018AY 2002-03
ASSISTANT COMMISSIONER OF INCOME-TAX vs H.C. SARASWAT TOBACCO CO. PVT. LTD., KOLHAPUR
ITA 1328/PUN/2014[2010-11]Status: Disposed11/4/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI SOPAN D. PATIL, KOLHAPUR
ITA 783/PUN/2015[2011-12]Status: Disposed11/4/2018AY 2011-12
INCOME TAX OFFICER vs SATISH VASUDEO JADHAV, PUNE
ITA 167/PUN/2017[2009-10]Status: Disposed10/4/2018AY 2009-10
MRS. MANJU MADHUSUDAN DHOOT,AHMEDNAGAR vs INCOME-TAX OFFICER,
ITA 1907/PUN/2014[2008-09]Status: Disposed10/4/2018AY 2008-09
INCOME TAX OFFICER vs M/S. ATHARV BIO FUEL, KOLHAPUR
ITA 132/PUN/2017[2013-14]Status: Disposed9/4/2018AY 2013-14
M/S. NEW SHRIRAM CONSTRUCTION,NASHIK vs INCOME TAX OFFICER,
ITA 126/PUN/2017[2012-13]Status: Disposed9/4/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. RDS CONSTRUCTION CO., KOLHAPUR
ITA 135/PUN/2016[2011-12]Status: Disposed9/4/2018AY 2011-12
NARENDRA RAMSWARUP SHAKADWIPI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 879/PUN/2015[2010-11]Status: Disposed9/4/2018AY 2010-11
MINILEC INDIA PRIVATE LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 690/PUN/2015[2010-11]Status: Disposed9/4/2018AY 2010-11
