← All Benches
ITAT Pune Bench
17,159 judgments
SARIKA SANJAYKUMAR SHAH,PUNE vs INCOME-TAX OFFICER,
ITA 1271/PUN/2016[2009-10]Status: Disposed28/3/2018AY 2009-10
SHAILESH MAHADEV JOSHI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 108/PUN/2016[2010-11]Status: Disposed28/3/2018AY 2010-11
SHAILESH MAHADEV JOSHI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 107/PUN/2016[2009-10]Status: Disposed28/3/2018AY 2009-10
JOSHI WADEWALE WAKAD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 104/PUN/2016[2010-11]Status: Disposed28/3/2018AY 2010-11
JOSHI WADEWALE WAKAD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 103/PUN/2016[2009-10]Status: Disposed28/3/2018AY 2009-10
JOSHI WADEWALE VISHRANTWADI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 101/PUN/2016[2009-10]Status: Disposed28/3/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI ANIL SHANTILAL GANDHI, NAGPUR
ITA 944/PUN/2015[2009-10]Status: Disposed28/3/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI ANIL SHANTILAL GANDHI, NAGPUR
ITA 943/PUN/2015[2008-09]Status: Disposed28/3/2018AY 2008-09
BOSCH CHASSIS SYSTEMS INDIA LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1375/PUN/2015[2009-10]Status: Disposed28/3/2018AY 2009-10
GAJENDRA D PAWAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1211/PUN/2015[2011-12]Status: Disposed28/3/2018AY 2011-12
GAJENDRA D PAWAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1210/PUN/2015[2010-11]Status: Disposed28/3/2018AY 2010-11
GAJENDRA D PAWAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1209/PUN/2015[2009-10]Status: Disposed28/3/2018AY 2009-10
INCOME-TAX OFFICER vs M/S. SNEUS HYDEL PVT. LTD., & R.J. SHAH CO., (JV), PUNE
ITA 948/PUN/2014[2005-06]Status: Disposed28/3/2018AY 2005-06
ASSISTANT COMMISSIONER OF INCOME-TAX vs SMT. MADHURI SUNIL KOTECHA,
ITA 1243/PUN/2014[2006-07]Status: Disposed28/3/2018AY 2006-07
ACIT CIR-II AURANGABAD, AURANGABAD vs SHRI BAJAJ MURLIDHAR GIRDHARILAL, BEED
ITA 173/PUN/2012[2008-09]Status: Disposed28/3/2018AY 2008-09
ACIT CIR-II AURANGABAD, AURANGABAD vs SHRI BAJAJ JUGALKISHOR GIRDHARILAL, BEED
ITA 172/PUN/2012[2008-09]Status: Disposed28/3/2018AY 2008-09
ACIT CIR-II AURANGABAD, AURANGABAD vs SHRI BAJAJ SATYANARAYAN GIRDHARILAL, BEED
ITA 171/PUN/2012[2008-09]Status: Disposed28/3/2018AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX vs JOHN DEERE EQUIPMENT PVT. LTD., PUNE
ITA 1016/PUN/2015[2010-11]Status: Disposed28/3/2018AY 2010-11
ALIASGAR INAYATHUSEIN BOHARI,DHULE vs INCOME TAX OFFICER, DHULE
ITA 660/PUN/2017[2013-14]Status: Disposed27/3/2018AY 2013-14
SHANTARAM V. TAPKIR,PUNE vs INCOME-TAX OFFICER, WARD - 8(4), PUNE
ITA 1521/PUN/2017[2011-12]Status: Disposed27/3/2018AY 2011-12