← All Benches
ITAT Pune Bench
17,218 judgments
SURESH JUGRAJ MUTHA,DHULE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 5/PUN/2016[2011-12]Status: Disposed4/5/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs P3 PROPERTIES, PUNE
ITA 392/PUN/2016[2009-10]Status: Disposed4/5/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs P3 PROPERTIES, PUNE
ITA 391/PUN/2016[2008-09]Status: Disposed4/5/2018AY 2008-09
SANTOSH HASTIMAL GUGALE,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1335/PUN/2016[2011-12]Status: Disposed4/5/2018AY 2011-12
SANTOSH HASTIMAL GUGALE,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1334/PUN/2016[2010-11]Status: Disposed4/5/2018AY 2010-11
KIRAN BABURAO JADHAV,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 311/PUN/2017[2012-13]Status: Disposed27/4/2018AY 2012-13
KLAUS MULTIPARKING SYSTEM PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 309/PUN/2017[2011-12]Status: Disposed27/4/2018AY 2011-12
KLAUS MULTIPARKING SYSTEM PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 308/PUN/2017[2010-11]Status: Disposed27/4/2018AY 2010-11
LT JAWAHARLAL CHANDULAL SHAH,SATARA vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 253/PUN/2017[2008-09]Status: Disposed27/4/2018AY 2008-09
DNYANESHWAR RAMRAO MUKADAM,LATUR vs INCOME TAX OFFICER,
ITA 247/PUN/2017[2012-13]Status: Disposed27/4/2018AY 2012-13
DIRECTOR, VJNT OBC & SBC WELFARE, MS, PUNE,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 906/PUN/2016[2010-11]Status: Disposed27/4/2018AY 2010-11
MUKUND BAJIRAO KOTE (HUF),AHMEDNAGAR vs INCOME-TAX OFFFICER,
ITA 81/PUN/2016[2008-09]Status: Disposed27/4/2018AY 2008-09
INCOME-TAX OFFICER vs BILLION HANDS TECHNOLOGIES PVT. LTD., PUNE
ITA 372/PUN/2016[2011-12]Status: Disposed27/4/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs BAJAJ FINANCE LTD., (FORMERLY: BAJAJ AUTO FINANCE LTD.,), PUNE
ITA 356/PUN/2016[2009-10]Status: Disposed27/4/2018AY 2009-10
SARANG SUGANDHILAL BORA,AHMEDNAGAR vs INCOME TAX OFFICER,
ITA 2691/PUN/2016[1999-2000]Status: Disposed27/4/2018AY 1999-2000
SUHAS SUGANDHILAL BORA,AHMEDNAGAR vs INCOME TAX OFFICER,
ITA 2690/PUN/2016[1999-2000]Status: Disposed27/4/2018AY 1999-2000
SANDEEP SUGANDHILAL BORA,AHMEDNAGAR vs INCOME TAX OFFICER,
ITA 2689/PUN/2016[1999-2000]Status: Disposed27/4/2018AY 1999-2000
CHAKAN PETROL DEPOT,PUNE vs INCOME-TAX OFFICER,
ITA 2682/PUN/2016[2010-11]Status: Disposed27/4/2018AY 2010-11
VITA URBAN CREDIT CO-OP. SOCIETY LTD.,SANGLI vs INCOME-TAX OFFICER,
ITA 2390/PUN/2016[2012-13]Status: Disposed27/4/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. MARIGOLD PREMISES PVT. LTD., PUNE
ITA 1345/PUN/2016[2011-12]Status: Disposed27/4/2018AY 2011-12
