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ITAT Pune Bench

17,218 judgments

MULAY BROTHERS PVT. LTD.,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 78/PUN/2016[2011-12]Status: Disposed10/5/2018AY 2011-12

NIHILENT TECHNOLOGIES P.LTD.,PUNE vs ITO, PUNE

ITA 2428/PUN/2012[2008-09]Status: Disposed10/5/2018AY 2008-09

M/S. SHANDAR INTERIORS PVT. LD.,PUNE vs PR. COMMISSIONER OF INCOME-TAX : 3, PUNE

ITA 909/PUN/2017[2010-11]Status: Disposed9/5/2018AY 2010-11

M/S. SHANDAR INTERIORS PVT. LD.,PUNE vs PR. COMMISSIONER OF INCOME-TAX : 3, PUNE

ITA 908/PUN/2017[2009-10]Status: Disposed9/5/2018AY 2009-10

M/S. THE ALCHEMISTS ARK PRIVATE LTD.,PUNE vs INCOME-TAX OFFICER,

ITA 755/PUN/2016[2011-12]Status: Disposed9/5/2018AY 2011-12

BHIMA DADA KHARATE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 184/PUN/2016[2009-10]Status: Disposed9/5/2018AY 2009-10

CANARA BANK,PUNE vs ADDITINAL COMMISSIONER OF INCOME-TAX,

ITA 1425/PUN/2016[2011-12]Status: Disposed9/5/2018AY 2011-12

ASSISTANT COMMISSIONER OF INCOME-TAX vs THE PANDHARPUR MERCHANTS CO-OP. BANK LTD., SOLAPUR

ITA 1421/PUN/2016[2012-13]Status: Disposed9/5/2018AY 2012-13

ASSISTANT COMMISSIONER OF INCOME-TAX vs THE SOLAPUR DISTRICT CENTRAL CO-OP. BANK LTD.,LTD.,

ITA 1419/PUN/2016[2012-13]Status: Disposed9/5/2018AY 2012-13

M/S. SHRADDHA ENERGY & INFRAPROJECTS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE

ITA 570/PUN/2015[2011-12]Status: Disposed9/5/2018AY 2011-12

DEPUTY COMMISSIONER OF INCOME-TAX vs SHRADDHA CONSTRUCTIONS & POWER GENERATION PVT. LTD., PUNE

ITA 461/PUN/2015[2011-12]Status: Disposed9/5/2018AY 2011-12

NIRUPA SAHAS KANITKAR,PUNE vs ADDITIONAL COMMISISONER OF INCOME-TAX,

ITA 1192/PUN/2015[2011-12]Status: Disposed9/5/2018AY 2011-12

SUBHASH DATTU PATIL,SANGLI vs INCOME-TAX OFFICER,

ITA 728/PUN/2014[2010-11]Status: Disposed9/5/2018AY 2010-11

SUBHASH DATTU PATIL,SANGLI vs INCOME-TAX OFFICER,

ITA 467/PUN/2014[2009-10]Status: Disposed9/5/2018AY 2009-10

M/S. SHASHWATI CONSTRUCTIONS,PUNE vs COMMISSIONER OF INCOME-TAX - II,

ITA 2010/PUN/2014[2009-10]Status: Disposed9/5/2018AY 2009-10

SPAN ASSOCIATES,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE

ITA 616/PUN/2017[2009-10]Status: Disposed8/5/2018AY 2009-10

RAHUL CABLES PVT.LTD,PUNE vs PR. COMMISSIONER OF INCOME TAX -3, PUNE

ITA 1170/PUN/2017[2011-12]Status: Disposed4/5/2018AY 2011-12

RAHUL CABLES PVT.LTD,PUNE vs PR. COMMISSIONER OF INCOME TAX -3, PUNE

ITA 1169/PUN/2017[2010-11]Status: Disposed4/5/2018AY 2010-11

RAHUL CABLES PVT.LTD,PUNE vs PR. COMMISSIONER OF INCOME TAX -3, PUNE

ITA 1168/PUN/2017[2009-10]Status: Disposed4/5/2018AY 2009-10

M/S. MUNOTH TRANSPORT CO.,RAIGAD vs INCOME-TAX OFFICER,

ITA 990/PUN/2016[2010-11]Status: Disposed4/5/2018AY 2010-11