SPAN ASSOCIATES,PUNE vs. DEPUTY COMMISSIONER OF INCOME TAX, PUNE

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ITA 616/PUN/2017Status: DisposedITAT Pune08 May 2018AY 2009-102 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The tribunal granted the assessee's prayer to withdraw the appeal. The appeal was accordingly dismissed as having been withdrawn.

What were the facts?

The assessee filed an appeal against an order passed under section 143(3) r.w.s. 147 of the Income-tax Act for assessment year 2009-10. The assessee later filed a letter seeking to withdraw the appeal.

What were the issues?

The primary issue was whether the assessee's request to withdraw the appeal should be granted.

Which sections of the Income-tax Act were involved?

Section 143(3),Section 147

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, PUNE BENCH “SMC”, PUNE

For Respondent: Shri Achal Sharma
Hearing: 08.05.2018Pronounced: 08.05.2018

PER SUSHMA CHOWLA, JM:

The appeal filed by the assessee is against the order of CIT(A)-7, Pune, dated 21.11.2016 relating to assessment year 2009-10 against order passed under section 143(3) r.w.s. 147 of the Income-tax Act, 1961 (in short ‘the Act’).

2.

The assessee has filed a letter dated 08.05.2018 seeking permission to withdraw the captioned appeal, for which learned Departmental Representative for the Revenue has not objected. Accordingly, the prayer of assessee is

ITA No.616/PUN/2017 2 M/s. Span Associates

granted. Thus, the appeal of assessee is dismissed as having been ‘withdrawn’.

3.

In the result, appeal of assessee is dismissed.

Order pronounced in open Court on this 8th day of May, 2018.

Sd/- (SUSHMA CHOWLA) न्याययक सदस्य / JUDICIAL MEMBER ऩुणे / Pune; ददनाांक Dated : 8th May, 2018. GCVSR आदेश की प्रयिलऱपप अग्रेपषि/Copy of the Order is forwarded to : अऩीऱाथी / The Appellant; 1. 2. प्रत्यथी / The Respondent; आयकर आयुक्त(अऩीऱ) / The CIT(A)-7, Pune; 3. 4. The Pr.CIT-6, Pune; ववभागीय प्रतततनधध, आयकर अऩीऱीय अधधकरण, ऩुणे, एक-सदस्य 5. मामऱा / DR ‘SMC’, ITAT, Pune; गार्ड पाईऱ / Guard file. 6. आदेशािुसार/ BY ORDER, सत्यावऩत प्रतत //True Copy// वररष्ठ तनजी सधिव / Sr. Private Secretary आयकर अऩीऱीय अधधकरण ,ऩुणे / ITAT, Pune

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