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M/S. SHRADDHA ENERGY & INFRAPROJECTS PVT. LTD.,,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,, PUNE | BharatTax
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M/S. SHRADDHA ENERGY & INFRAPROJECTS PVT. LTD.,,PUNE vs. DEPUTY COMMISSIONER OF INCOME-TAX,, PUNE
M/S. SHRADDHA ENERGY & INFRAPROJECTS PVT. LTD.,,PUNE vs. DEPUTY COMMISSIONER OF INCOME-TAX,, PUNE
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ITA 570/PUN/2015
Status: Disposed
ITAT Pune
09 May 2018
AY 2011-12
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