← All Benches
ITAT Pune Bench
17,218 judgments
INCOME-TAX OFFICER, WARD - 1(1), SANGLI vs SMT. NILIMA BHALCHANDRA PATIL, SANGLI
ITA 3049/PUN/2017[2014-15]Status: Disposed1/8/2018AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR vs KAILASH TATYARAM SHINDE, AHMEDNAGAR
ITA 2872/PUN/2017[2014-15]Status: Disposed1/8/2018AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE vs M/S. MY CAR PUNE PRIVATE LIMITED, PUNE
ITA 2599/PUN/2017[2012-13]Status: Disposed1/8/2018AY 2012-13
INCOME-TAX OFFICER,(EXEMPTIONS), WARD -1, PUNE vs SHREE MEDICAL FOUNDATION, PUNE
ITA 2531/PUN/2017[2008-09]Status: Disposed1/8/2018AY 2008-09
INCOME-TAX OFFICER, WARD - 5(1), PUNE vs AJIT LALCHAND LUNAWAT, PUNE
ITA 2511/PUN/2017[2013-14]Status: Disposed1/8/2018AY 2013-14
INCOME-TAX OFFICER, WARD - 5(4), PUNE vs VIJAY MAHADEO GUJAR, PUNE
ITA 2469/PUN/2017[2011-12]Status: Disposed1/8/2018AY 2011-12
INCOME-TAX OFFICER, (EXEMPTIONS) WARD - 1, PUNE vs AGAMODHARAK DEVARDHI JAIN, PUNE
ITA 2440/PUN/2017[2011-12]Status: Disposed1/8/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SHREE ASHTVINAYAK GLASS PVT.LTD, PUNE
ITA 2429/PUN/2017[2013-14]Status: Disposed1/8/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJI CIRCLE, ICHALKRANJI vs ASHOK CHANNAPPA BHASME, KOLHAPUR
ITA 2414/PUN/2017[2001-02]Status: Disposed1/8/2018AY 2001-02
ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJI CIRCLE, ICHALKRANJI vs ASHOK CHANNAPPA BHASME, KOLHAPUR
ITA 2412/PUN/2017[1998-99]Status: Disposed1/8/2018AY 1998-99
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, NASHIK vs VILAS RASIKLAL SHAH, NASHIK
ITA 2351/PUN/2017[2014-15]Status: Disposed1/8/2018AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR vs KOLHAPUR MOTOR MALAK SANGH LTD, KOLHAPUR
ITA 2346/PUN/2017[1997-98]Status: Disposed1/8/2018AY 1997-98
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs M/S. AUM HOUSING, PUNE
ITA 2289/PUN/2017[2011-12]Status: Disposed1/8/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SANGLI vs M/S. USHAKAL NURSING HOME, SANGLI
ITA 2274/PUN/2017[2013-14]Status: Disposed1/8/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, JALGAON vs MANISH ISHWARLAL JAIN, JALGAON
ITA 2101/PUN/2017[2013-14]Status: Disposed1/8/2018AY 2013-14
INCOME-TAX OFFICER, WARD - 1(4), JALGAON vs M/S. SHRI SANT DNYANESHWAR NAGARI SAHAKARI PATSANSTHA, JALGAON
ITA 2100/PUN/2017[2010-11]Status: Disposed1/8/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, NASHIK vs SAMARTH ARCADES PVT.LTD, NASHIK
ITA 2098/PUN/2017[2013-14]Status: Disposed1/8/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE vs VIKERS SYSTEMS INTERNATIONAL LTD., PUNE
ITA 1661/PUN/2017[2004-05]Status: Disposed1/8/2018AY 2004-05
INCOME-TAX OFFICER, WARD - 1, BEED vs DHANASHRI BIGARSHETI NAGARI SAHKARI PAT SANSTHA LIMITED, BEED
ITA 1637/PUN/2017[2014-15]Status: Disposed1/8/2018AY 2014-15
INCOME-TAX OFFICER, WARD - 6(3), PUNE vs RAHUL RAMESH JORI, PUNE
ITA 1502/PUN/2017[2010-11]Status: Disposed1/8/2018AY 2010-11
