← All Benches

ITAT Pune Bench

17,218 judgments

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, NASHIK vs SAMARTH ARCADES PVT.LTD, NASHIK

ITA 43/PUN/2018[2010-11]Status: Disposed2/8/2018AY 2010-11

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, NASHIK vs SAMARTH ARCADES PVT.LTD, NASHIK

ITA 42/PUN/2018[2009-10]Status: Disposed2/8/2018AY 2009-10

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, NASHIK vs SAMARTH ARCADES PVT.LTD, NASHIK

ITA 41/PUN/2018[2008-09]Status: Disposed2/8/2018AY 2008-09

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SUNORAY SOLUTIONS PVT.LTD, PUNE

ITA 251/PUN/2018[2013-14]Status: Disposed2/8/2018AY 2013-14

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR vs IMAGE INDUSTRIES (INDIA) PVT.LTD, KOLHAPUR

ITA 220/PUN/2018[2007-08]Status: Disposed2/8/2018AY 2007-08

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SINTO ENGINEERING INDIA PVT.LTD, PUNE

ITA 128/PUN/2018[2012-13]Status: Disposed2/8/2018AY 2012-13

INCOME TAX OFFICER, PUNE vs SHASTRI CONSTRUCTIONS PVT.LTD, PUNE

ITA 617/PUN/2017[2012-13]Status: Disposed2/8/2018AY 2012-13

INCOME-TAX OFFICER, JALGAON vs RAMESH RAMKRISHNA MAHAJAN, JALGAON

ITA 1392/PUN/2017[2013-14]Status: Disposed2/8/2018AY 2013-14

INCOME-TAX OFFICER, NASHIK vs DINKAR DADA NIKAM, NASHIK

ITA 1378/PUN/2017[2014-15]Status: Disposed2/8/2018AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, NASHIK vs RAJNISH VASANTRAO NAGARKAR, NASHIK

ITA 1376/PUN/2017[2014-15]Status: Disposed2/8/2018AY 2014-15

INCOME TAX OFFICER, AURANGABAD vs SHRI RAJESH ATMARAM SARKATE, AURANGABAD

ITA 1363/PUN/2017[2011-12]Status: Disposed2/8/2018AY 2011-12

INCOME-TAX OFFICER, PANVEL vs SHRI ARVIND DWARKADAS PUOHIT, RAIGAD

ITA 1199/PUN/2017[2011-12]Status: Disposed2/8/2018AY 2011-12

INCOME-TAX OFFICER, RAIGAD vs RAIS AHMED AMIRMIYA PATEL, RAIGAD

ITA 1143/PUN/2017[2012-13]Status: Disposed2/8/2018AY 2012-13

INCOME-TAX OFFICER, PUNE vs AONE ANIKET REALTIS PVT.LTD, PUNE

ITA 1104/PUN/2017[2007-08]Status: Disposed2/8/2018AY 2007-08

INCOME-TAX OFFICER, PUNE vs AONE ANIKET INFRACON PVT.LTD, PUNE

ITA 1103/PUN/2017[2007-08]Status: Disposed2/8/2018AY 2007-08

INCOME-TAX OFFICER, JALGAON vs SHRI SATYANARAYAN NEMICHAND DAGA, JALGAON

ITA 863/PUN/2016[2009-10]Status: Disposed2/8/2018AY 2009-10

DY. CIT, PUNE vs THERMAX ENGG. CONS CO LTD., PUNE

ITA 122/PUN/2013[2004-05]Status: Disposed2/8/2018AY 2004-05

ITO, WARD 1(2), NASHIK vs SHRI SAMPAT NAMDEO GHORPADE, NASHIK

ITA 1893/PUN/2012[2009-10]Status: Disposed2/8/2018AY 2009-10

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -6, PUNE vs M/S. SRIVENK INVESTMENTS AND FINANCE PVT.LTD, PUNE

ITA 3109/PUN/2017[2006-07]Status: Disposed1/8/2018AY 2006-07

INCOME-TAX OFFICER, WARD - 2(3), AURANGABAD vs ABHISHEK RAMANAND MODANI, AURANGABAD

ITA 3052/PUN/2017[2014-15]Status: Disposed1/8/2018AY 2014-15