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ACIT vs M/S. Ushakal Nursing Home, Sangli | ITAT Pune 2018 | BharatTax

Home/ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1,, SANGLI vs. M/S. USHAKAL NURSING HOME,, SANGLI

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1,, SANGLI vs. M/S. USHAKAL NURSING HOME,, SANGLI

ITA 2274/PUN/2017Status: DisposedITAT Pune01 August 2018AY 2013-14

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