← All Benches
ITAT Pune Bench
17,218 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE vs IGNIFY SOFTWARE PRIVATE LIMITED, PUNE
ITA 1471/PUN/2017[2008-09]Status: Disposed1/8/2018AY 2008-09
INCOME-TAX OFFICER vs SAI SOFTECH SERVICES PVT. LTD., PUNE
ITA 2503/PUN/2016[2010-11]Status: Disposed1/8/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI DILIP NARAYN BORAWAKE, PUNE
ITA 2425/PUN/2016[2013-14]Status: Disposed1/8/2018AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI DILIP NARAYN BORAWAKE, PUNE
ITA 2424/PUN/2016[2012-13]Status: Disposed1/8/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI DILIP NARAYN BORAWAKE, PUNE
ITA 2423/PUN/2016[2011-12]Status: Disposed1/8/2018AY 2011-12
ABDULWARIS CHANDSAB SHAIKH,PUNE vs INCOME-TAX OFFICER,
ITA 2340/PUN/2016[2006-07]Status: Disposed1/8/2018AY 2006-07
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. RAJESH TRADERS, KOLHAPUR
ITA 217/PUN/2016[2011-12]Status: Disposed1/8/2018AY 2011-12
PUDUMJEE PULP & PAPER MILLS LTD.,PUNE vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 2144/PUN/2016[2011-12]Status: Disposed1/8/2018AY 2011-12
PUDUMJEE PULP & PAPER MILLS LTD.,PUNE vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 2143/PUN/2016[2010-11]Status: Disposed1/8/2018AY 2010-11
PUDUMJEE PULP & PAPER MILLS LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2142/PUN/2016[2009-10]Status: Disposed1/8/2018AY 2009-10
SIARA ENGINEERING PVT. LTD.,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1102/PUN/2016[2010-11]Status: Disposed1/8/2018AY 2010-11
SIARA ENGINEERING PVT. LTD.,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1101/PUN/2016[2009-10]Status: Disposed1/8/2018AY 2009-10
VIKRAMSINH HINDURAO APARADH,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 628/PUN/2015[2009-10]Status: Disposed1/8/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI VIKRAMSINH HINDURAO APARADH, KOLHAPUR
ITA 547/PUN/2015[2009-10]Status: Disposed1/8/2018AY 2009-10
ASSISTANT COMMSSIONER OF INCOME-TAX vs M/S. BAFNA BUILDERS & LAND DEVELOPERS, JALGAON
ITA 364/PUN/2015[2010-11]Status: Disposed1/8/2018AY 2010-11
SAKAL PAPER LTD.,PUNE vs ACIT, CIR.-6, PUNE
ITA 937/PUN/2008[2005-06]Status: Disposed1/8/2018AY 2005-06
ACIT, CIR.-6., PUNE vs SAKAL PAPER LTD., PUNE
ITA 725/PUN/2008[2005-06]Status: Disposed1/8/2018AY 2005-06
BARAMATI AGRO LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2497/PUN/2016[2012-13]Status: Disposed31/7/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs M/S. EAGLE FLASKS INDUSTRIES LTD., PUNE
ITA 935/PUN/2017[1997-98]Status: Disposed27/7/2018AY 1997-98
ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR vs M/S. SHREEM CONSTRUCTION, KOLHAPUR
ITA 876/PUN/2017[2008-09]Status: Disposed27/7/2018AY 2008-09
