← All Benches
ITAT Pune Bench
17,218 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR vs M/S. SHREEM CONSTRUCTION, KOLHAPUR
ITA 875/PUN/2017[2007-08]Status: Disposed27/7/2018AY 2007-08
INCOME TAX OFFICER, NASHIK vs M/S. SANGAM TRADING COMPANY, NASHIK
ITA 788/PUN/2017[2010-11]Status: Disposed27/7/2018AY 2010-11
INCOME TAX OFFICER vs DHARMARAJ R. PATIL, RAIGAD
ITA 78/PUN/2017[2008-09]Status: Disposed27/7/2018AY 2008-09
INCOME TAX OFFICER, PUNE vs SACHIN UTTAMRAO NIKAM, PUNE
ITA 648/PUN/2017[2008-09]Status: Disposed27/7/2018AY 2008-09
INCOME TAX OFFICER, PUNE vs SAMEER UTTAMRAO NIKAM, PUNE
ITA 647/PUN/2017[2008-09]Status: Disposed27/7/2018AY 2008-09
INCOME TAX OFFICER, PUNE vs UTTAMRAO HARIBHAU NIKAM, PUNE
ITA 646/PUN/2017[2008-09]Status: Disposed27/7/2018AY 2008-09
INCOME TAX OFFICER, PUNE vs SMT. ARCHANA SAMEER NIKAM, PUNE
ITA 645/PUN/2017[2008-09]Status: Disposed27/7/2018AY 2008-09
INCOME TAX OFFICER, PUNE vs SMT. RESHMA SACHIN NIKAM, PUNE
ITA 644/PUN/2017[2008-09]Status: Disposed27/7/2018AY 2008-09
INCOME TAX OFFICER, PUNE vs SMT. LATA U. NIKAM, PUNE
ITA 643/PUN/2017[2008-09]Status: Disposed27/7/2018AY 2008-09
INCOME TAX OFFICER, PUNE vs SMT. RIMA GHOSH, PUNE
ITA 598/PUN/2017[2011-12]Status: Disposed27/7/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs MARUTI NIVRUTI NAVALE,(BIGGER HUF), PUNE
ITA 583/PUN/2017[N.A]Status: Disposed27/7/2018
INCOME TAX OFFICER, PUNE vs SMT. KRANTI AJAY NIKAM, PUNE
ITA 556/PUN/2017[2008-09]Status: Disposed27/7/2018AY 2008-09
INCOME TAX OFFICER, OSMANABAD vs M/S. SPN ROADS INFRASTRUCTURE PVT.LTD, OSMANABAD
ITA 527/PUN/2017[2013-14]Status: Disposed27/7/2018AY 2013-14
INCOME TAX OFFICER vs CHHAGAN KHANDERAO MATALE, NASHIK
ITA 52/PUN/2017[2010-11]Status: Disposed27/7/2018AY 2010-11
INCOME TAX OFFICER, KOLHAPUR vs ABHAY NARAYAN POTDAR, KOLHAPUR
ITA 509/PUN/2017[2010-11]Status: Disposed27/7/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs JASPALSINGH S. VASIR, PUNE
ITA 491/PUN/2017[2011-12]Status: Disposed27/7/2018AY 2011-12
INCOME TAX OFFICER, PUNE vs BAIF AGRO & BIO TECHNOLOGY PVT.LTD, PUNE
ITA 429/PUN/2017[2013-14]Status: Disposed27/7/2018AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs SMT. INDERJEET KAUR MAINI, PUNE
ITA 425/PUN/2017[2013-14]Status: Disposed27/7/2018AY 2013-14
INCOME TAX OFFICER vs M/S. KANAKDHARA STEEL RE-ROLLING MILLS, JALNA
ITA 41/PUN/2017[2011-12]Status: Disposed27/7/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. AAIJI SORBHI GROUP, PUNE
ITA 397/PUN/2017[2012-13]Status: Disposed27/7/2018AY 2012-13