← All Benches
ITAT Pune Bench
17,218 judgments
INCOME TAX OFFICER vs DASHRATH VITHOBA WAGASKAR, NASHIK
ITA 241/PUN/2017[2013-14]Status: Disposed27/7/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. HOTEL WOODLAND PVT.LTD, NASHIK
ITA 215/PUN/2017[2013-14]Status: Disposed27/7/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. AVEE BROILERS, NASHIK
ITA 213/PUN/2017[2013-14]Status: Disposed27/7/2018AY 2013-14
INCOME TAX OFFICER vs SHANKAR GANPAT PANASKAR, NASHIK
ITA 208/PUN/2017[2011-12]Status: Disposed27/7/2018AY 2011-12
INCOME TAX OFFICER vs SHANKAR GANPAT PANASKAR, NASHIK
ITA 207/PUN/2017[2010-11]Status: Disposed27/7/2018AY 2010-11
INCOME TAX OFFICER vs SHANKAR GANPAT PANASKAR, NASHIK
ITA 206/PUN/2017[2009-10]Status: Disposed27/7/2018AY 2009-10
INCOME TAX OFFICER vs SURYAKANT MAGAN NERE, NASHIK
ITA 202/PUN/2017[2013-14]Status: Disposed27/7/2018AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs M/S. JOSHI SWEETS, PUNE
ITA 1838/PUN/2017[2013-14]Status: Disposed27/7/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE vs SMT. ASHWINI PRATAP PAWAR, PUNE
ITA 1792/PUN/2017[2013-14]Status: Disposed27/7/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, AURANGABAD vs AMBEJOGAI PEOPLES CO-OPERATIVE BANK LTD, BEED
ITA 1786/PUN/2017[2014-15]Status: Disposed27/7/2018AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs SUNIL SHIVAJIRAO BHOSALE, PUNE
ITA 1772/PUN/2017[2010-11]Status: Disposed27/7/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE vs PRA REALTY INDIA PRIVATE LIMITED, PUNE
ITA 1768/PUN/2017[2012-13]Status: Disposed27/7/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SCHRADER DUCAN LTD, WEST MUMBAI
ITA 1762/PUN/2017[2010-11]Status: Disposed27/7/2018AY 2010-11
INCOME TAX OFFICER vs BHAIRAVNATH MULTI STATE CO.OP. CREDIT SOCIETY LTD., SATARA
ITA 175/PUN/2017[2011-12]Status: Disposed27/7/2018AY 2011-12
INCOME-TAX OFFICER, WARD -3(2), PUNE vs SMT. BABITA SUNIL PARDESHI, PUNE
ITA 1740/PUN/2017[2013-14]Status: Disposed27/7/2018AY 2013-14
INCOME-TAX OFFICER, CIRCLE-9, PUNE vs SHRI ANAND CO-OPERATIVE BANK LTD, PUNE
ITA 1663/PUN/2017[2013-14]Status: Disposed27/7/2018AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, RAIGAD vs GORUR INFRA PROJECTS PRIVATE LIMITED, RAIGAD
ITA 1480/PUN/2017[2012-13]Status: Disposed27/7/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, RAIGAD vs GORUR INFRA PROJECTS PRIVATE LIMITED, RAIGAD
ITA 1479/PUN/2017[2011-12]Status: Disposed27/7/2018AY 2011-12
INCOME-TAX OFFICER, WARD - 4, AHMEDNAGAR vs PARNER TALUKA SAHAKARI SAKHAR KARKHANA LIMITED, AHMEDNAGAR
ITA 1475/PUN/2017[2012-13]Status: Disposed27/7/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR vs ASHOK SAHKARI SAKHAR KARKHANA LIMITED, AHMEDNAGAR
ITA 1473/PUN/2017[2008-09]Status: Disposed27/7/2018AY 2008-09