← All Benches
ITAT Pune Bench
17,218 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE vs KANTILAL HASTIMAL SANCHETI, PUNE
ITA 1465/PUN/2017[2014-15]Status: Disposed27/7/2018AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX vs VIPUL VIJAY CHOPDA, PUNE
ITA 145/PUN/2017[2009-10]Status: Disposed27/7/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX vs GIRISH MADHUKAR RATHI, PUNE
ITA 143/PUN/2017[2013-14]Status: Disposed27/7/2018AY 2013-14
INCOME-TAX OFFICER, JALGAON vs SACHIN NAGINCHAND CHORDIYA, JALGAON
ITA 1399/PUN/2017[2010-11]Status: Disposed27/7/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs M/S. AVINASH CONSTRUCTION, PUNE
ITA 1373/PUN/2017[2009-10]Status: Disposed27/7/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, SANGLI vs JSONS FOUNDRY PVT. LTD., SANGLI
ITA 1362/PUN/2017[2012-13]Status: Disposed27/7/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, SANGLI vs JSONS FOUNDRY PVT. LTD., SANGLI
ITA 1361/PUN/2017[2011-12]Status: Disposed27/7/2018AY 2011-12
INCOME -TAX OFFICER, PUNE vs M/S. JADHAV ASSOCIATES, PUNE
ITA 1329/PUN/2017[2011-12]Status: Disposed27/7/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. TRANTER INDIA PVT.LTD, PUNE
ITA 1279/PUN/2017[2012-13]Status: Disposed27/7/2018AY 2012-13
INCOME -TAX OFFICER, PUNE vs M/S. VAIBHAV METALS, PUNE
ITA 1265/PUN/2017[2012-13]Status: Disposed27/7/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. MAYFAIR BUILDERS & DEVELOPERS, PUNE
ITA 1220/PUN/2017[2009-10]Status: Disposed27/7/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs RAJGURUNAGAR SAHAKARI BANK LTD., PUNE
ITA 1191/PUN/2017[2013-14]Status: Disposed27/7/2018AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs DHARAMVEER SAMBHAJI CO-OP. BANK LTD., PUNE
ITA 1189/PUN/2017[2013-14]Status: Disposed27/7/2018AY 2013-14
INCOME TAX OFFICER vs M/S. HOTEL SURYA PVT.LTD, PUNE
ITA 118/PUN/2017[2008-09]Status: Disposed27/7/2018AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S.OMKAR ASSOCIATES, PUNE
ITA 1061/PUN/2017[2008-09]Status: Disposed27/7/2018AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX vs ARIHANT G. PATNI, PUNE
ITA 102/PUN/2017[2013-14]Status: Disposed27/7/2018AY 2013-14
SATISH LACKAMICHAND AGARWAL,PUNE vs INCOME-TAX OFFICER,
ITA 930/PUN/2016[2010-11]Status: Disposed27/7/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. BHIMA RIDDHI INFOTAINMENT PVT.LTD, KOLHAPUR
ITA 2979/PUN/2016[2013-14]Status: Disposed27/7/2018AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX vs SADHANA PATNI, PUNE
ITA 2924/PUN/2016[2013-14]Status: Disposed27/7/2018AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX vs APOORVA PATNI, PUNE
ITA 2923/PUN/2016[2013-14]Status: Disposed27/7/2018AY 2013-14