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ITAT Pune Bench
17,218 judgments
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. AUTO CARS, AURANGABAD
ITA 2845/PUN/2016[2012-13]Status: Disposed27/7/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX vs M/S. CREDIT POINTE SERVICES PVT.LTD, PUNE
ITA 2761/PUN/2016[2009-10]Status: Disposed27/7/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. VIKRAM DEVELOPERS AND PROMOTERS, PUNE
ITA 2753/PUN/2016[2012-13]Status: Disposed27/7/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. PREETAM ENTERPRISES, KOLHAPUR
ITA 2735/PUN/2016[2011-12]Status: Disposed27/7/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX vs SATYANARAYAN RAMSWAROOP AGARWAL, PUNE
ITA 2668/PUN/2016[2011-12]Status: Disposed27/7/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX vs DHARAMVIR SAMBHAJI URBAN CO-OP BANK LTD, PUNE
ITA 2651/PUN/2016[2012-13]Status: Disposed27/7/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX vs DINESH A. PAREKH, SANGLI
ITA 2571/PUN/2016[2012-13]Status: Disposed27/7/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME -TAX vs M/S. CLOVER TECHNOLOGIES PVT.LTD, PUNE
ITA 2547/PUN/2016[2011-12]Status: Disposed27/7/2018AY 2011-12
INCOME-TAX OFFICER vs MALLIKARJUN CHANBASAPPA NADAGADALLI, KOLHAPUR
ITA 2536/PUN/2016[2010-11]Status: Disposed27/7/2018AY 2010-11
INCOME-TAX OFFICER vs MALLIKARJUN CHANBASAPPA NADAGADALLI, KOLHAPUR
ITA 2535/PUN/2016[2009-10]Status: Disposed27/7/2018AY 2009-10
INCOME-TAX OFFICER vs SMT. RADHIKA BALASAHEB NIKAM, PUNE
ITA 2505/PUN/2016[2007-08]Status: Disposed27/7/2018AY 2007-08
INCOME-TAX OFFICER vs SHRI BALASAHEB SADASHIV NIKAM, PUNE
ITA 2504/PUN/2016[2007-08]Status: Disposed27/7/2018AY 2007-08
INCOME-TAX OFFICER vs M/S. R.L. GOLD PRIVATE LTD.,
ITA 2472/PUN/2016[2011-12]Status: Disposed27/7/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI SHIVAJI ANANDRAO POWAR, KOLHAPUR
ITA 2431/PUN/2016[2008-09]Status: Disposed27/7/2018AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI SHIVAJI ANANDRAO POWAR, KOLHAPUR
ITA 2430/PUN/2016[2011-12]Status: Disposed27/7/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI MILIND GANESH BHOLE, PUNE
ITA 2426/PUN/2016[2012-13]Status: Disposed27/7/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs SMT. NILIMA V. DIVEKAR, PUNE
ITA 2418/PUN/2016[2012-13]Status: Disposed27/7/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. SUZLON ENERGY LTD., PUNE
ITA 2401/PUN/2016[2015-16 (26Q / Qrt. 1)]Status: Disposed27/7/2018
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. SUZLON ENERGY LTD., PUNE
ITA 2400/PUN/2016[2014-15 (26Q / Qrt. 4)]Status: Disposed27/7/2018
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. SUZLON ENERGY LTD., PUNE
ITA 2399/PUN/2016[2014-15 (26Q / Qrt. 3)]Status: Disposed27/7/2018