← All Benches
ITAT Pune Bench
17,218 judgments
HARSHADRAI CHATURDAS PATEL,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2 (2), KOLHAPUR
ITA 1781/PUN/2017[2010-11]Status: Disposed21/8/2018AY 2010-11
PRABHAT DAIRY PVT. LTD.,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 77/PUN/2016[2009-10]Status: Disposed21/8/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME -TAX vs M/S. ASHRAY PREMISES PVT. LTD., PUNE
ITA 2526/PUN/2016[2012-13]Status: Disposed21/8/2018AY 2012-13
HAWORTH (INDIA) PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 109/PUN/2016[2011-12]Status: Disposed21/8/2018AY 2011-12
INCOME-TAX OFFICER vs SANMITRA SAHKARI BANK LTD., PUNE
ITA 2127/PUN/2014[2007-08]Status: Disposed20/8/2018AY 2007-08
INCOME-TAX OFFICER vs SANMITRA SAHKARI BANK LTD., PUNE
ITA 2126/PUN/2014[2006-07]Status: Disposed20/8/2018AY 2006-07
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. PAWAR PATKAR CONSTRUCTION PVT. LTD., NASHIK
ITA 867/PUN/2016[2009-10]Status: Disposed17/8/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX vs M/S. MAHARASHTRA SCOOTERS. LTD, PUNE
ITA 2988/PUN/2016[2009-10]Status: Disposed17/8/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs SMT. SADHANA PATNI, PUNE
ITA 1704/PUN/2016[2012-13]Status: Disposed17/8/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs SMT. SADHANA PATNI, PUNE
ITA 1703/PUN/2016[2006-07]Status: Disposed17/8/2018AY 2006-07
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI PRAVINCHANDRA WALCHAND SHAH, NASHIK
ITA 1691/PUN/2016[2011-12]Status: Disposed17/8/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. SULZER INDIA LTD., PUNE
ITA 1376/PUN/2016[2008-09]Status: Disposed17/8/2018AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX vs THE LAXMI CO-OP. BANK LTD.,
ITA 1238/PUN/2016[2012-13]Status: Disposed17/8/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI WARANA SAH. DUDH UTADAK PRAKRIYA SANGH LTD., KOLHAPUR
ITA 1096/PUN/2016[2011-12]Status: Disposed17/8/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI WARANA SAH. DUDH UTADAK PRAKRIYA SANGH LTD., KOLHAPUR
ITA 1095/PUN/2016[2009-10]Status: Disposed17/8/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI WARANA SAH. DUDH UTADAK PRAKRIYA SANGH LTD., KOLHAPUR
ITA 1094/PUN/2016[2007-08]Status: Disposed17/8/2018AY 2007-08
THE SUB REGISTRAR, HAVELI NO. 4,PUNE vs DIRECTOR OF INCOME-TAX,
ITA 1052/PUN/2016[2014-15]Status: Disposed17/8/2018AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. RUTURAJ CO.OP. HOUSING SOCIETY, PUNE
ITA 609/PUN/2015[2010-11]Status: Disposed17/8/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. RUTURAJ CO.OP. HOUSING SOCIETY, PUNE
ITA 608/PUN/2015[2008-09]Status: Disposed17/8/2018AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX vs THERMAX ENGINERRING CONSTRUCTION CO. LTD., PUNE
ITA 879/PUN/2014[2008-09]Status: Disposed17/8/2018AY 2008-09