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ITAT Pune Bench

17,218 judgments

ASSISTANT COMMISSIONER OF INCOME-TAX vs THERMAX ENGINERRING CONSTRUCTION CO. LTD., PUNE

ITA 878/PUN/2014[2007-08]Status: Disposed17/8/2018AY 2007-08

ASSISTANT COMMISSIONER OF INCOME-TAX vs THERMAX ENGINERRING CONSTRUCTION CO. LTD., PUNE

ITA 877/PUN/2014[2006-07]Status: Disposed17/8/2018AY 2006-07

ASSISTANT COMMISSIONER OF INCOME-TAX vs THERMAX ENGINERRING CONSTRUCTION CO. LTD., PUNE

ITA 876/PUN/2014[2005-06]Status: Disposed17/8/2018AY 2005-06

DIPANKAR MANORANJAN MITRA,NASHIK vs INCOME-TAX OFFICER, NASHIK

ITA 1407/PUN/2017[2012-13]Status: Disposed14/8/2018AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, NASHIK vs SAGAR SURESH SOMWANSHI, NASHIK

ITA 1375/PUN/2017[2012-13]Status: Disposed14/8/2018AY 2012-13

RBL BANK LTD.,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 650/PUN/2016[2012-13]Status: Disposed14/8/2018AY 2012-13

PRIME CENTRE AND DEVELOPERS PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 287/PUN/2016[2012-13]Status: Disposed14/8/2018AY 2012-13

PRIME CENTRE AND DEVELOPERS PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 286/PUN/2016[2009-10]Status: Disposed14/8/2018AY 2009-10

PRIME CENTRE AND DEVELOPERS PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 285/PUN/2016[2007-08]Status: Disposed14/8/2018AY 2007-08

SHIVPRABHA NAGAR SAHAKAR PATHSANSTHA LTD.,SOLAPUR vs ADDITIONAL COMMISSIONER OF INCOME-TAX,

ITA 2321/PUN/2016[2007-08]Status: Disposed14/8/2018AY 2007-08

THE COSMOS CO-OP. BANK LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1724/PUN/2016[2008-09]Status: Disposed14/8/2018AY 2008-09

THE COSMOS CO-OP. BANK LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1723/PUN/2016[2007-08]Status: Disposed14/8/2018AY 2007-08

DILIP HARI AMDEKAR,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 1709/PUN/2016[2009-10]Status: Disposed14/8/2018AY 2009-10

ASSISTANT COMMISSIONER OF INCOME-TAX vs CHATRAPATI SAMBHAJI RAJE SAKHAR UDYOG LTD., AURANGABAD

ITA 163/PUN/2016[2010-11]Status: Disposed14/8/2018AY 2010-11

ASSISTANT COMMISSIONER OF INCOME-TAX vs HARBINGER KNOWLEDGE PRODUCTS PVT. LTD., PUNE

ITA 1541/PUN/2016[2011-12]Status: Disposed14/8/2018AY 2011-12

KENERSYS INDIA PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 1530/PUN/2016[2009-10]Status: Disposed14/8/2018AY 2009-10

MAJALGAON SAHAKARI SAKHAR KARKHANA LTD.,BEED vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 1523/PUN/2016[2009-10]Status: Disposed14/8/2018AY 2009-10

DEPUTY COMMISSIONER OF INCOME-TAX vs MERCEDES - BENZ INDIA PVT. LTD., PUNE

ITA 1411/PUN/2016[2006-07]Status: Disposed14/8/2018AY 2006-07

AMBADAS K. LAVHALE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1292/PUN/2016[2008-09]Status: Disposed14/8/2018AY 2008-09

ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI VILAS VISHNU SHINDE, NASHIK

ITA 866/PUN/2016[2012-13]Status: Disposed13/8/2018AY 2012-13