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ITAT Pune Bench
17,218 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. SNOWCEM PAINTS PVT. LTD., NASHIK
ITA 647/PUN/2016[2007-08]Status: Disposed13/8/2018AY 2007-08
INCOME-TAX OFFICER vs M/S. ANKEET COTTAGE INDUSTRIES, AURANGABAD
ITA 402/PUN/2016[2011-12]Status: Disposed13/8/2018AY 2011-12
INCOME-TAX OFFICER, PUNE vs SHRI RAMDAS PRASRAM JARANDE, PUNE
ITA 2427/PUN/2016[2007-08]Status: Disposed13/8/2018AY 2007-08
DEPUTY COMMISSIONER OF INCOME-TAX vs MOHD. ARIF SHAFIK AHMED PATEL, RAIGAD
ITA 220/PUN/2016[2011-12]Status: Disposed13/8/2018AY 2011-12
INCOME-TAX OFFICER vs SHRI ANIL SURYABHAN DHANDE, BEED
ITA 1668/PUN/2016[2011-12]Status: Disposed13/8/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. HINDUSTAN ANTIBIOTICS LTD., PUNE
ITA 1635/PUN/2016[2010-11]Status: Disposed13/8/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs LAXMI COTSPIN LTD., JALNA
ITA 158/PUN/2016[2012-13]Status: Disposed13/8/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. SPAN OVERSEAS LTD., PUNE
ITA 1551/PUN/2016[2007-08]Status: Disposed13/8/2018AY 2007-08
DEPUTY COMMISSIONER OF INCOME-TAX vs CLASSIC CITI INVESTMENTS PVT. LTD., PUNE
ITA 1549/PUN/2016[2010-11]Status: Disposed13/8/2018AY 2010-11
INCOME-TAX OFFICER vs SHRI RITESH SUNDRLAL SHAH, NASHIK
ITA 1193/PUN/2016[2010]Status: Disposed13/8/2018
ASSISTANT COMMISSIONER OF INCOME-TAX vs NIKKI AGRO PRODUCTS PVT. LTD., JALGAON
ITA 1182/PUN/2016[2007-08]Status: Disposed13/8/2018AY 2007-08
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. VAIBHAV METALS, PUNE
ITA 1162/PUN/2016[2007-08]Status: Disposed13/8/2018AY 2007-08
INCOME-TAX OFFICER, JALNA vs SHRI NANDKISHORE LAXMINARAYAN AGRAWAL, JALNA
ITA 894/PUN/2015[2010-11]Status: Disposed13/8/2018AY 2010-11
INCOME-TAX OFFICER vs SHRI RAJESH BABURAO DOLE, AURANGABAD
ITA 777/PUN/2015[2010-11]Status: Disposed13/8/2018AY 2010-11
ITO, WARD 11(4), PUNE vs SHRI DILEEP BADRINARAYAN KABRA, PUNE
ITA 756/PUN/2013[2009-10]Status: Disposed13/8/2018AY 2009-10
M/S. GOEL BROTHERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 961/PUN/2016[2010-11]Status: Disposed8/8/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, JALGAON vs SHRI MAHENDRA MURLIDHAR PATIL, JALGAON
ITA 587/PUN/2016[2012-13]Status: Disposed8/8/2018AY 2012-13
DEPUTY DIRECTOR OF INCOME-TAX vs M/S. SANDVIK INFORMATION TECHNOLOGY AB., PUNE
ITA 501/PUN/2016[2012-13]Status: Disposed8/8/2018AY 2012-13
DEPUTY DIRECTOR OF INCOME-TAX vs M/S. SANDVIK INFORMATION TECHNOLOGY AB., PUNE
ITA 500/PUN/2016[2009-10]Status: Disposed8/8/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs IMERYS ASIA PACIFIC PVT. LTD., PUNE
ITA 2335/PUN/2016[2012-13]Status: Disposed8/8/2018AY 2012-13