← All Benches
ITAT Pune Bench
17,218 judgments
SANJAY KAILASCHAND BHARTIYA,JALNA vs INCOME -TAX OFFICER, JALNA
ITA 1425/PUN/2017[2010-11]Status: Disposed28/8/2018AY 2010-11
RAJENDRA KANHIYALAL BHARTIYA,JALNA vs INCOME -TAX OFFICER, JALNA
ITA 1424/PUN/2017[2010-11]Status: Disposed28/8/2018AY 2010-11
BHISE INTERNATIONAL AUTO INDUSTRIES,NASHIK vs INCOME TAX OFFICER,
ITA 2913/PUN/2016[2011-12]Status: Disposed28/8/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs KIRLOSKAR FERROUS INDUSTRIES LTD., PUNE
ITA 1644/PUN/2016[2007-08]Status: Disposed28/8/2018AY 2007-08
KIRLOSKAR PROPRIETARY LTD.,PUNE vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 1643/PUN/2016[2011-12]Status: Disposed28/8/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs ABHAY COTEX PVT. LTD., JALNA
ITA 159/PUN/2016[2012-13]Status: Disposed28/8/2018AY 2012-13
M/S. MONT VERT NEEDS,PUNE vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 1362/PUN/2015[2011-12]Status: Disposed28/8/2018AY 2011-12
RAMAVATAR SHIVDAYAL BHUTADA,ICHALKARANJI vs INCOME-TAX OFFICER, WARD - 1, ICHALKARAJI
ITA 1780/PUN/2017[2007-08]Status: Disposed24/8/2018AY 2007-08
MRS. PUSHPA D. PATIL,SATARA vs INCOME-TAX OFFICER,
ITA 1592/PUN/2016[2004-05]Status: Disposed24/8/2018AY 2004-05
MRS. PUSHPA D. PATIL,SATARA vs INCOME-TAX OFFICER,
ITA 1591/PUN/2016[2003-04]Status: Disposed24/8/2018AY 2003-04
MRS. PUSHPA D. PATIL,SATARA vs INCOME-TAX OFFICER,
ITA 1590/PUN/2016[2002-03]Status: Disposed24/8/2018AY 2002-03
MRS. PUSHPA D. PATIL,SATARA vs INCOME-TAX OFFICER,
ITA 1589/PUN/2016[2001-02]Status: Disposed24/8/2018AY 2001-02
MRS. PUSHPA D. PATIL,SATARA vs INCOME-TAX OFFICER,
ITA 1588/PUN/2016[2000-01]Status: Disposed24/8/2018AY 2000-01
MRS. PUSHPA D. PATIL,SATARA vs INCOME-TAX OFFICER,
ITA 1587/PUN/2016[1999-2000]Status: Disposed24/8/2018AY 1999-2000
VENKATESHWARA ENTERPRISES PRIVATE LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 472/PUN/2015[2008-09]Status: Disposed24/8/2018AY 2008-09
HINDUMAL BLMUKUND INVESTMENT CO. PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 266/PUN/2015[2010-11]Status: Disposed24/8/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs SOU. SUSHILA DANCHAND GHODAWAT CHARITABLE TRUST, KOLHAPUR
ITA 1519/PUN/2014[2009-10]Status: Disposed24/8/2018AY 2009-10
KANAYALAL KOTUMAL ACHHARA,PUNE vs INCOME-TAX OFFICER, WARD - 8 (1), PUNE
ITA 1801/PUN/2017[2009-10]Status: Disposed23/8/2018AY 2009-10
M/S. SAI BUILDERS & DEVELOPERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (HQ) (ADMIN) -V, PUNE
ITA 2332/PUN/2017[2011-12]Status: Disposed21/8/2018AY 2011-12
INCOME-TAX OFFICER, WARD - 1(2), NASHIK vs NASHIK DISTRICT LABOUR SOCIETY CO-OP FEDERATION LTD, NASHIK
ITA 1808/PUN/2017[2014-15]Status: Disposed21/8/2018AY 2014-15
