← All Benches
ITAT Pune Bench
17,218 judgments
M/S. RAJMAL LAKHICHAND AND SONS vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 1000/PUN/2015[2010-11]Status: Disposed31/8/2018AY 2010-11
NIHILENT TECHNOLOGIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 304/PUN/2014[2009-10]Status: Disposed31/8/2018AY 2009-10
BHAT NAGARKAR DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD - 3(4), PUNE
ITA 1039/PUN/2018[2013-14]Status: Disposed30/8/2018AY 2013-14
SHAMINDRA VILAS NAGARKAR,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE
ITA 1038/PUN/2018[2014-15]Status: Disposed30/8/2018AY 2014-15
MADHURI DHANANJAUY MARATHE,NASHIK vs INCOME-TAX OFFICER, WARD - 1(4), NASHIK
ITA 1640/PUN/2017[2010-11]Status: Disposed30/8/2018AY 2010-11
MADHURI DHANANJAUY MARATHE,NASHIK vs INCOME-TAX OFFICER, WARD - 1(4), NASHIK
ITA 1639/PUN/2017[2009-10]Status: Disposed30/8/2018AY 2009-10
AJINKYA ELECTROMELT PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 891/PUN/2016[2007-08]Status: Disposed30/8/2018AY 2007-08
M/S. MEGA VENTURES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 859/PUN/2016[2011-12]Status: Disposed30/8/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. MEGA VENTURES, PUNE
ITA 797/PUN/2016[2011-12]Status: Disposed30/8/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX vs KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK SANGH LTD, KOLHAPUR
ITA 2727/PUN/2016[2013-14]Status: Disposed30/8/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX vs KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK SANGH LTD, KOLHAPUR
ITA 2726/PUN/2016[2012-13]Status: Disposed30/8/2018AY 2012-13
M/S. PRATHAMESH CONSTRUCTIONS,SANGLI vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2660/PUN/2016[2012-13]Status: Disposed30/8/2018AY 2012-13
SADANAND P. ZERWAR,NANDURBAR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1692/PUN/2016[2012-13]Status: Disposed30/8/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. MAHARASHTRA WATER CONSERVATION CORPORATION, AURANGABAD
ITA 1689/PUN/2016[2012-13]Status: Disposed30/8/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. JOHNSON MATTHEY CHEMICALS (I) PVT. LTD., RAIGAD
ITA 1669/PUN/2016[2007-08]Status: Disposed30/8/2018AY 2007-08
KEWAL KUMAR JAIN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE
ITA 1383/PUN/2016[2001-02]Status: Disposed30/8/2018AY 2001-02
KEWAL KUMAR JAIN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE
ITA 1382/PUN/2016[2000-01]Status: Disposed30/8/2018AY 2000-01
KEWAL KUMAR JAIN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE
ITA 1381/PUN/2016[1999-2000]Status: Disposed30/8/2018AY 1999-2000
MUKUND MOHAN JADHAV,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
ITA 587/PUN/2017[2011-12]Status: Disposed28/8/2018AY 2011-12
MUKUND MOHAN JADHAV,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
ITA 586/PUN/2017[2010-11]Status: Disposed28/8/2018AY 2010-11
