← All Benches
ITAT Pune Bench
17,218 judgments
JYOTI JAYANTRAO INDURKAR,LATUR vs INCOME TAX OFFICER, LATUR
ITA 291/PUN/2017[2012-13]Status: Disposed31/8/2018AY 2012-13
RAJENDRA L.AGARWAL,PUNE vs INCOME-TAX OFFICER, (INTERNATIONAL TAXATION -I), PUNE
ITA 2330/PUN/2017[2012-13]Status: Disposed31/8/2018AY 2012-13
ISHWAR PULP AND PAPER MILL,JALGAON vs INCOME-TAX OFFICER, JALGAON
ITA 1076/PUN/2017[2013-14]Status: Disposed31/8/2018AY 2013-14
NAVINCHANDRA C. NATHANI,NAVI MUMBAI vs DEPUTY OMMISSIONER OF INCOME-TAX,
ITA 691/PUN/2016[2012-13]Status: Disposed31/8/2018AY 2012-13
NAVINCHANDRA C. NATHANI,NAVI MUMBAI vs DEPUTY OMMISSIONER OF INCOME-TAX,
ITA 690/PUN/2016[2010-11]Status: Disposed31/8/2018AY 2010-11
PRAKASH PRALHAD CHHABRIA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 609/PUN/2016[2006-07]Status: Disposed31/8/2018AY 2006-07
ALLAN EMANUEL FERNANDES,PUNE vs INCOME-TAX OFFICER,
ITA 2493/PUN/2016[2010-11]Status: Disposed31/8/2018AY 2010-11
RAMDAYAL HANUMANDAS SONI,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1664/PUN/2016[2012-13]Status: Disposed31/8/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. ASHOKA DSC KATNI BY-PASS ROAD PVT. LTD., NASHIK
ITA 1637/PUN/2016[2012-13]Status: Disposed31/8/2018AY 2012-13
NEHA SAMYAK LODHA,NASHIK vs INCOME-TAX OFFICER,
ITA 1570/PUN/2016[2010-11]Status: Disposed31/8/2018AY 2010-11
SANTOSH HASTIMAL GUGALE,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1336/PUN/2016[2012-13]Status: Disposed31/8/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. GHATGE PATIL INDUSTRIES LTD., KOLHAPUR
ITA 1280/PUN/2016[2004-05]Status: Disposed31/8/2018AY 2004-05
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. GHATGE PATIL INDUSTRIES LTD., KOLHAPUR
ITA 1279/PUN/2016[2003-04]Status: Disposed31/8/2018AY 2003-04
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. GHATGE PATIL INDUSTRIES LTD., KOLHAPUR
ITA 1278/PUN/2016[2002-03]Status: Disposed31/8/2018AY 2002-03
GHATGE PATIL INDUSTRIES LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1069/PUN/2016[2004-05]Status: Disposed31/8/2018AY 2004-05
DEPUTY COMMISSIONER OF INCOME-TAX vs AMDOCS DEVELOPMENT CENTRE INDIA PVT. LTD., PUNE
ITA 1486/PUN/2015[2007-08]Status: Disposed31/8/2018AY 2007-08
AMDOCS DEVELOPMENT CENTRE INDIA P. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1455/PUN/2015[2007-08]Status: Disposed31/8/2018AY 2007-08
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. R.L. GOLD PVT. LTD., JALGAON
ITA 1069/PUN/2015[2010-11]Status: Disposed31/8/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. RAJMAL LAKHICHAND & SONS, JALGAON
ITA 1068/PUN/2015[2010-11]Status: Disposed31/8/2018AY 2010-11
R.L. GOLD PVT. LTD. vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 1001/PUN/2015[2010-11]Status: Disposed31/8/2018AY 2010-11