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ITAT Pune Bench
17,218 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. BHALCHANDRA PRABHAKAR PATIL (HUF),
ITA 1180/PUN/2016[2012-13]Status: Disposed11/9/2018AY 2012-13
COOPER CORPORATION PVT. LTD.,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 634/PUN/2015[2005-06]Status: Disposed11/9/2018AY 2005-06
COOPER CORPORATION PVT. LTD.,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 633/PUN/2015[2004-05]Status: Disposed11/9/2018AY 2004-05
M/S. EATON POWER QUALITY PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1373/PUN/2014[2007-08]Status: Disposed11/9/2018AY 2007-08
M/S EATON POWER QUALITY P.LTD.,PUNE vs ACIT, PUNE
ITA 119/PUN/2013[2008-09]Status: Disposed11/9/2018AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX vs DEEPAK V PAWAR, RATNAGIRI
ITA 2980/PUN/2016[2012-13]Status: Disposed10/9/2018AY 2012-13
SMT. SUJATA SANTOSH GAWADE,PUNE vs DEPUTY SSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1775/PUN/2016[2010-11]Status: Disposed10/9/2018AY 2010-11
ATUL CHANDRAKANT KIRLOSKAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1767/PUN/2016[2007-08]Status: Disposed10/9/2018AY 2007-08
COMMON WEALTH DEVELOPERS PVT. LTD.,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 977/PUN/2015[2010-11]Status: Disposed10/9/2018AY 2010-11
ASHOKA BITUCON INTERNATIONAL PVT. LTD.,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 522/PUN/2015[2005-06]Status: Disposed10/9/2018AY 2005-06
PADMAVATI WIND ENERGY PVT.LTD,SATARA vs ASSISTANT COMMISSIONER OF INCOME TAX, SATARA
ITA 899/PUN/2017[2008-09]Status: Disposed7/9/2018AY 2008-09
PADMAVATI WIND ENERGY PVT.LTD,SATARA vs ASSISTANT COMMISSIONER OF INCOME TAX, SATARA
ITA 898/PUN/2017[2007-08]Status: Disposed7/9/2018AY 2007-08
PADMAVATI WIND ENERGY PVT.LTD,SATARA vs ASSISTANT COMMISSIONER OF INCOME TAX, SATARA
ITA 897/PUN/2017[2006-07]Status: Disposed7/9/2018AY 2006-07
S.T. ELECTRICALS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 831/PUN/2016[2009-10]Status: Disposed7/9/2018AY 2009-10
INCOME TAX OFFICER vs M/S. CARRARO TECHNOLOGIES INDIA PVT.LTD, PUNE
ITA 2776/PUN/2016[2010-11]Status: Disposed7/9/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX vs M/S. B.G. SHIRKE CONSTRUCTION TECHNOLOGY PVT.LTD, PUNE
ITA 2771/PUN/2016[2012-13]Status: Disposed7/9/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs DECCAN GYMKHANA OLDEST TRUST, PUNE
ITA 701/PUN/2016[2010-11]Status: Disposed6/9/2018AY 2010-11
DNYANESHWAR PANDHARINATH TALEKAR,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 877/PUN/2017[2011-12]Status: Disposed31/8/2018AY 2011-12
ZAHEER ABDULHAMID MULANI,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 862/PUN/2017[2011-12]Status: Disposed31/8/2018AY 2011-12
VASANT DATTATRAY PARALE,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
ITA 621/PUN/2017[2013-14]Status: Disposed31/8/2018AY 2013-14