← All Benches
ITAT Pune Bench
17,218 judgments
RAMDAS BHAUSAHEB BARNE,PUNE vs INCOME-TAX OFFICER, WARD - 10(3), PUNE
ITA 977/PUN/2018[2011-12]Status: Disposed7/3/2019AY 2011-12
KALRA OVERSEAS AND PRECISION ENGINEERING LTD,PUNE vs INCOME-TAX OFFICER, WARD - 14(2), PUNE
ITA 1328/PUN/2018[2015-16]Status: Disposed7/3/2019AY 2015-16
GOVARDHANDAS B.SHAH (HUF),JALGAON vs INCOME-TAX OFFICER, WARD - 2(4), JALGAON
ITA 1288/PUN/2018[2013-14]Status: Disposed7/3/2019AY 2013-14
GANPAT MUKUNDRAO MURKUTE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 689/PUN/2017[2006-07]Status: Disposed7/3/2019AY 2006-07
NARESH RAMAN GUJAR,PUNE vs INCOME-TAX OFFICER, WARD - 2(2), PUNE
ITA 2834/PUN/2017[2010-11]Status: Disposed7/3/2019AY 2010-11
INCOME TAX OFFICER vs M/S. STEEL POINT, NASHIK
ITA 220/PUN/2017[2011-12]Status: Disposed7/3/2019AY 2011-12
INCOME TAX OFFICER vs M/S. STEEL POINT, NASHIK
ITA 219/PUN/2017[2010-11]Status: Disposed7/3/2019AY 2010-11
INCOME TAX OFFICER vs M/S. STEEL POINT, NASHIK
ITA 218/PUN/2017[2009-10]Status: Disposed7/3/2019AY 2009-10
JAIKUMAR BABULAL BHANDARI,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1029/PUN/2017[2008-09]Status: Disposed7/3/2019AY 2008-09
CHANDRAVADAN V BHANDARI (HUF),PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1028/PUN/2017[2008-09]Status: Disposed7/3/2019AY 2008-09
SUNIL CHHAGAN BHAYBHANG,NASHIK vs PRINCIPAL COMMISSIONER OF INCOME-TAX : 1,
ITA 932/PUN/2016[2007-08]Status: Disposed7/3/2019AY 2007-08
JAGDISH VISHWANANTH KANKREJ,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2942/PUN/2016[2011-12]Status: Disposed7/3/2019AY 2011-12
VIVEK VASANT GANDHI,RATNAGIRI vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2881/PUN/2016[2010-11]Status: Disposed7/3/2019AY 2010-11
VIVEK VASANT GANDHI,RATNAGIRI vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2880/PUN/2016[2010-11]Status: Disposed7/3/2019AY 2010-11
NANDGOPAL NANK KRISHNANI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 924/PUN/2015[2010-11]Status: Fixed7/3/2019AY 2010-11
RAMESHWAR RAMGOPAL GOUD,NASHIK vs PR. COMMISSIONER OF INCOME-TAX,-1, NASHIK
ITA 903/PUN/2018[2013-14]Status: Disposed6/3/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. HONEYWELL AUTOMATION INDIA LTD., PUNE
ITA 473/PUN/2016[2011-12]Status: Disposed6/3/2019AY 2011-12
M/S. HONEYWELL AUTOMATION INDIA LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 446/PUN/2016[2011-12]Status: Disposed6/3/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX vs LOKNAYAK JAYPRAKASH NARAYAN SHETKARI SAHAKARI SOOT GIRNI LTD., NANDURBAR
ITA 2711/PUN/2016[2012-13]Status: Disposed6/3/2019AY 2012-13
CHETAS CONTROL SYSTEMS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1244/PUN/2016[2009-10]Status: Disposed6/3/2019AY 2009-10