← All Benches

ITAT Pune Bench

17,218 judgments

SHIRPUR SHETKARI SAHAKARI SAKHAR KARKHANA LTD.,DAHIWAD vs JT.CIT, SPL.RANGE-1, NASHIK, NASHIK

ITA 349/PUN/2011[1997-98]Status: Disposed14/3/2019AY 1997-98

GHODGANGA SAHAKARI SAKHAR KARKHANA LTD.,NHAVARE vs ITO, RANGE-2, PUNE, PUNE

ITA 265/PUN/2011[1998-99]Status: Disposed14/3/2019AY 1998-99

PURNA SSK LTD.,BASMATNAGAR vs ASSESSING OFFICER, SPL.RANGE-2,AURANGABAD, AURANGABAD

ITA 262/PUN/2011[1998-99]Status: Disposed14/3/2019AY 1998-99

SHRI DNYANESHWAR S.S.K. LTD,AHMEDNAGAR vs DCIT AHMEDNAGAR CIRCLE, AHMEDNAGAR

ITA 183/PUN/2011[1994-95]Status: Disposed14/3/2019AY 1994-95

SHRI DNYANESHWAR S.S.K. LTD,AHMEDNAGAR vs DCIT AHMEDNAGAR CIRCLE, AHMEDNAGAR

ITA 182/PUN/2011[1999-00]Status: Disposed14/3/2019AY 1999-00

SHRI DNYANESHWAR S.S.K. LTD,AHMEDNAGAR vs DCIT AHMEDNAGAR CIRCLE, AHMEDNAGAR

ITA 181/PUN/2011[2000-01]Status: Disposed14/3/2019AY 2000-01

SHRI DNYANESHWAR S.S.K. LTD,AHMEDNAGAR vs DCIT AHMEDNAGAR CIRCLE, AHMEDNAGAR

ITA 180/PUN/2011[2001-02]Status: Disposed14/3/2019AY 2001-02

KOPARGAON SSK LTD.,AHMEDNAGAR vs DY. COMM. OF INCOME-TAX, AHMEDNAGAR

ITA 1645/PUN/2011[1998-99]Status: Disposed14/3/2019AY 1998-99

SIDHESHWAR SAHAKARI SAKHAR KARKHANA LTD.,AURANGABAD vs DY. COMM. OF INCOME-TAX, AURANGABAD

ITA 1493/PUN/2011[1993-94]Status: Disposed14/3/2019AY 1993-94

LOKNETE BALASAHEB DESAI SSK LTD.,SATARA vs ASST. COMM. OF INCOME-TAX, SATARA

ITA 1422/PUN/2011[2000-01]Status: Disposed14/3/2019AY 2000-01

LOKNETE BALASAHEB DESAI SSK LTD.,SATARA vs ASST. COMMISSIONER OF INCOME-TAX, SATARA

ITA 1421/PUN/2011[1998-99]Status: Disposed14/3/2019AY 1998-99

LOKNETE BALASAHEB DESAI SSK LTD.,SATARA vs ASST. COMMISSIONER OF INCOME-TAX, SATARA

ITA 1420/PUN/2011[1995-96]Status: Disposed14/3/2019AY 1995-96

LOKNETE BALASAHEB DESAI SSK LTD.,SATARA vs ASST. COMMISSIONER OF INCOME-TAX, SATARA

ITA 1419/PUN/2011[1990-91]Status: Disposed14/3/2019AY 1990-91

DCIT, CIR.-1, NASHIK vs VASANTRAO DADA PATIL SSK LTD., NASHIK

ITA 1290/PUN/2011[2008-09]Status: Disposed14/3/2019AY 2008-09

DCIT, CIR.-1, NASHIK vs VASANTRAO DADA PATIL SSK LTD., NASHIK

ITA 1289/PUN/2011[2007-08]Status: Disposed14/3/2019AY 2007-08

DR. BABURAO BAPUJI TABNPURE SSK LTD.,AHMEDNAGAR vs DY. COMM. OF INCOME-TAX, AHMEDNAGAR

ITA 1269/PUN/2011[1994-94]Status: Disposed14/3/2019AY 1994-94

DR. BABURAO BAPUJI TABNPURE SSK LTD.,AHMEDNAGAR vs DY. COMM. OF INCOME-TAX, AHMEDNAGAR

ITA 1268/PUN/2011[1993-94]Status: Disposed14/3/2019AY 1993-94

ASST. COMM. OF INCOME-TAX, AURANGABAD vs SHRI GAJANAN SAHAKARI SAKHAR KARKHANA LTD., BEED

ITA 1207/PUN/2011[1999-2000]Status: Disposed14/3/2019AY 1999-2000

DY. COMM. OF INCOME-TAX, KOLHAPUR vs SHRI CHHATRAPATI RAJARAM SSK LTD., KOLHAPUR

ITA 538/PUN/2009[2006-07]Status: Disposed14/3/2019AY 2006-07

ASSTT.CIT, CIR.-2, AURANGABAD, AURANGABAD vs M/S. VAIDYANATH SAHAKARI SAKHAR KARKHANA LTD., PANGRI

ITA 1464/PUN/2009[2006-07]Status: Disposed14/3/2019AY 2006-07