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ITAT Pune Bench

17,218 judgments

CHETAS CONTROL SYSTEMS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1241/PUN/2016[2009-10]Status: Disposed6/3/2019AY 2009-10

M/S. EATON TECHNOLOGIES PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 400/PUN/2014[2009-10]Status: Heard6/3/2019AY 2009-10

ILLIYAS BADSHA SHAIKH,SANGLI vs INCOME-TAX OFFICER, WARD - 1(2), SANGLI

ITA 1233/PUN/2018[2008-09]Status: Disposed4/3/2019AY 2008-09

ILLIYAS BADSHA SHAIKH,SANGLI vs INCOME-TAX OFFICER, WARD - 1(2), SANGLI

ITA 1231/PUN/2018[2006-07]Status: Disposed4/3/2019AY 2006-07

ILLIYAS BADSHA SHAIKH,SANGLI vs INCOME-TAX OFFICER, WARD - 1(2), SANGLI

ITA 1230/PUN/2018[2005-06]Status: Disposed4/3/2019AY 2005-06

ILLIYAS BADSHA SHAIKH,SANGLI vs INCOME-TAX OFFICER, WARD - 1(2), SANGLI

ITA 1232/PUN/2018[2007-08]Status: Disposed4/3/2019AY 2007-08

ILLIYAS BADSHA SHAIKH,SANGLI vs INCOME-TAX OFFICER, WARD - 1(2), SANGLI

ITA 1229/PUN/2018[2004-05]Status: Disposed4/3/2019AY 2004-05

ILLIYAS BADSHA SHAIKH,SANGLI vs INCOME-TAX OFFICER, WARD - 1(2), SANGLI

ITA 1228/PUN/2018[2003-04]Status: Disposed4/3/2019AY 2003-04

ANUP MAMANCHAND GOEL,PUNE vs INCOME-TAX OFFICER, WARD - 9(2), PUNE

ITA 665/PUN/2018[2012-13]Status: Disposed1/3/2019AY 2012-13

A.Q. INFRASTRUCTURE PVT.LTD,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1(1), AURANGABAD

ITA 486/PUN/2018[2012-13]Status: Disposed1/3/2019AY 2012-13

SUNIL HARRIRAM KRIPLANI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE

ITA 434/PUN/2018[2009-10]Status: Disposed1/3/2019AY 2009-10

ARIF ABDUL RAZAK HINGORA,JALNA vs INCOME-TAX OFFICER, WARD - 1, JALNA

ITA 1878/PUN/2018[2015-16]Status: Disposed1/3/2019AY 2015-16

SHABEENALRFAN HINGORA,JALNA vs INCOME-TAX OFFICER, WARD - 1, JALNA

ITA 1877/PUN/2018[2015-16]Status: Disposed1/3/2019AY 2015-16

PARVEZ HINGORA,JALNA vs INCOME-TAX OFFICER, WARD - 1, JALNA

ITA 1876/PUN/2018[2015-16]Status: Disposed1/3/2019AY 2015-16

SHAMIMLMTIAZ HINGORA,JALNA vs INCOME-TAX OFFICER, WARD - 1, JALNA

ITA 1875/PUN/2018[2015-16]Status: Disposed1/3/2019AY 2015-16

PANVEL PEOPLES NAGARI SAHAKARI PATSANSTHA MARYADIT,PANVEL vs INCOME-TAX OFFICER, WARD - 5, PANVEL

ITA 1862/PUN/2018[2014-15]Status: Disposed1/3/2019AY 2014-15

BHIMRAO NARAYANRAO SAWANT,PARBHANI vs INCOME-TAX OFFICER, WARD - PARBHANI, PARBHANI,

ITA 1856/PUN/2018[2008-09]Status: Disposed1/3/2019AY 2008-09

SAYALI ENGINEERING PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -10, PUNE

ITA 1839/PUN/2018[2011-12]Status: Disposed1/3/2019AY 2011-12

M/S. ANANDTARA PROPERTIES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE

ITA 1814/PUN/2018[2015-16]Status: Disposed1/3/2019AY 2015-16

M/S. PHADKE AND PHADKE WINE SHOP,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 4, AHMEDNAGAR

ITA 1784/PUN/2018[2015-16]Status: Disposed1/3/2019AY 2015-16