← All Benches
ITAT Pune Bench
17,218 judgments
MR. DINKAR VITTHAL SANGALE,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 4, AHMEDNAGAR
ITA 1767/PUN/2018[2011-12]Status: Disposed1/3/2019AY 2011-12
MAULEE MILK AND PRODUCTS PRIVATE LIMITED,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 2, AHMEDNAGAR
ITA 1759/PUN/2018[2015-16]Status: Disposed1/3/2019AY 2015-16
DR. RAVINDRA JAGANNATH NIKAM,PUNE vs INCOME-TAX OFFICER, WARD - 11(2), PUNE
ITA 1758/PUN/2018[2012-13]Status: Disposed1/3/2019AY 2012-13
GHISULAL B. MEHTA,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, (OSD),WARD-7(1), PUNE
ITA 1709/PUN/2018[2010-11]Status: Disposed1/3/2019AY 2010-11
DHANASHREE MULTISTATE CREDIT CO-OPERATIVE SOCIETY LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, PNADHARPUR
ITA 1250/PUN/2018[2015-16]Status: Fixed1/3/2019AY 2015-16
CONSEP ENGINEERING PVT.LTD,NAVI MUMBAI vs INCOME-TAX OFFICER, WARD - 3, PANVEL
ITA 1165/PUN/2018[2010-11]Status: Disposed1/3/2019AY 2010-11
KIRAN AGRITECH PVT.LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD
ITA 1109/PUN/2018[2014-15]Status: Disposed1/3/2019AY 2014-15
RAHIM ABBASBHAI AELACHIYA,PUNE vs INCOME-TAX OFFICER, WARD - 3(2), PUNE
ITA 1053/PUN/2018[2008-09]Status: Disposed1/3/2019AY 2008-09
SMT. HEMLATA GOVINDA ATTARDE,JALGAON vs INCOME-TAX OFFICER, WARD - 1(1), JALGAON
ITA 3078/PUN/2017[2009-10]Status: Disposed1/3/2019AY 2009-10
KARTIK BALAJI TANGADKAR,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 2967/PUN/2017[2014-15]Status: Disposed1/3/2019AY 2014-15
SANGLI PATBANDHARE MANDAL ANTRAGAT PAGARDAR KARMACHARYANCHI PAT SANSTHA,SANGLI vs INCOME-TAX OFFICER, WARD - 1(1), SANGLI
ITA 2339/PUN/2017[2014-15]Status: Disposed1/3/2019AY 2014-15
SANGLI PATBANDHARE MANDAL ANTRAGAT PAGARDAR KARMACHARYANCHI PAT SANSTHA,SANGLI vs INCOME-TAX OFFICER, WARD - 1(1), SANGLI
ITA 2338/PUN/2017[2013-14]Status: Disposed1/3/2019AY 2013-14
VIDYA VIKAS MANDAL,AURANGABAD vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 2139/PUN/2017[N.A.]Status: Disposed1/3/2019
KEVAL KADU DEORE,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1998/PUN/2016[2011-12]Status: Disposed1/3/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs KEVAL KADU DEORE, NASHIK
ITA 1910/PUN/2016[2011-12]Status: Disposed1/3/2019AY 2011-12
TATA AUTOCOMP HENDRICKSON SUSPENSIONS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1416/PUN/2016[2011-12]Status: Disposed1/3/2019AY 2011-12
SHRI P.M. CHORDIA,JALNA vs INCOME-TAX OFFICER, AURANGABAD
ITA 1027/PUN/2011[2006-07]Status: Disposed1/3/2019AY 2006-07
SHRI P.M. CHORDIA,JALNA vs INCOME-TAX OFFICER, AURANGABAD
ITA 1026/PUN/2011[2005-06]Status: Disposed1/3/2019AY 2005-06
SHRI P.M. CHORDIA,JALNA vs INCOME-TAX OFFICER, AURANGABAD
ITA 1025/PUN/2011[2004-05]Status: Disposed1/3/2019AY 2004-05
M/S. HONEYWELL AUTOMATION INDIA LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 290/PUN/2017[2006-07]Status: Disposed28/2/2019AY 2006-07