← All Benches
ITAT Pune Bench
17,218 judgments
M/S. M B GHARPURAY ENGINEERS & CONTRACTORS,PUNE vs PR. COMMISSIONER OF INCOME-TAX, PUNE
ITA 2744/PUN/2017[2012-13]Status: Disposed28/2/2019AY 2012-13
M/S. AQUATECH SYSTEMS (ASIA) PRIAVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 610/PUN/2016[2011-12]Status: Disposed28/2/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, JALGAON vs SMT. MADHURI SUNIL KOTHECHA, JALGAON
ITA 386/PUN/2016[2009-10]Status: Disposed28/2/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, JALGAON vs SMT. MADHURI SUNIL KOTHECHA, JALGAON
ITA 385/PUN/2016[2008-09]Status: Disposed28/2/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX, JALGAON vs SMT. MADHURI SUNIL KOTHECHA, JALGAON
ITA 384/PUN/2016[2007-08]Status: Disposed28/2/2019AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX, JALGAON vs SMT. MADHURI SUNIL KOTHECHA, JALGAON
ITA 383/PUN/2016[2006-07]Status: Disposed28/2/2019AY 2006-07
MADHURI SUNIL KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2459/PUN/2016[2007-08]Status: Disposed28/2/2019AY 2007-08
MADHURI SUNIL KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2458/PUN/2016[2006-07]Status: Disposed28/2/2019AY 2006-07
NILESH SUBHASH CHOPDA,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2088/PUN/2016[2010-11]Status: Disposed28/2/2019AY 2010-11
HEM KIRAN DIESELS,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 131/PUN/2016[2008-09]Status: Disposed28/2/2019AY 2008-09
PREMCHAND THAKARSI CHOKSI & SONS,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 898/PUN/2015[2000-01]Status: Disposed28/2/2019AY 2000-01
SATISH S. BANSAL,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 119/PUN/2015[2010-11]Status: Disposed28/2/2019AY 2010-11
PRASANNA KANTILAL MEHTA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1049/PUN/2015[2011-12]Status: Disposed28/2/2019AY 2011-12
PRASANNA KANTILAL MEHTA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1048/PUN/2015[2010-11]Status: Disposed28/2/2019AY 2010-11
V J & SONS,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, KOLHAPUR
ITA 436/PUN/2014[2008-09]Status: Disposed28/2/2019AY 2008-09
DEPUTY DIRECTOR OF INCOME-TAX vs IGATE COMPUTER SYSTEMS LTD., PUNE
ITA 2182/PUN/2014[2007-08]Status: Disposed28/2/2019AY 2007-08
CAPGEMINI TECHNOLOGY SERVICES INDIA LIMITED,PUNE vs DEPUTY DIRECTOR OF INCOME-TAX, PUNE
ITA 2011/PUN/2014[2007-08]Status: Disposed28/2/2019AY 2007-08
ASSTT.CIT,CIR.1, AURANGABAD vs M/S. ENDRESS+HAUSER FLOWTEC (I) PVT.LTD., AURANGABAD
ITA 257/PUN/2011[2006-07]Status: Disposed28/2/2019AY 2006-07
ENDRESS + HAUSWER FLOWTEC (INDIA) PVT.LTD.,AURANGABAD vs ASSTT.CIT, CIRCLE-1, AURANGABAD, AURANGABAD
ITA 255/PUN/2011[2006-07]Status: Disposed28/2/2019AY 2006-07
ASSISTANT COMMISSIONER OF INCOME-TAX vs LAXMI CIVIL ENGINEER SERVICES PVT. LTD., KOLHAPUR
ITA 1241/PUN/2015[2005-06]Status: Disposed27/2/2019AY 2005-06
