← All Benches
ITAT Pune Bench
17,218 judgments
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. RDS CONSTRUCTION CO., KOLHAPUR
ITA 2733/PUN/2016[2012-13]Status: Disposed8/5/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. RDS CONSTRUCTION CO., KOLHAPUR
ITA 2732/PUN/2016[2010-11]Status: Disposed8/5/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. RDS CONSTRUCTION CO., KOLHAPUR
ITA 2731/PUN/2016[2008-09]Status: Disposed8/5/2019AY 2008-09
SHREENATH MHASKOBA SSK LTD,PUNE vs ACIT, PUNE
ITA 1505/PUN/2012[2007-08]Status: Disposed8/5/2019AY 2007-08
MAHADEO NIVRUTI NAVALE (SMALLER HUF),SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR
ITA 835/PUN/2018[2013-14]Status: Disposed7/5/2019AY 2013-14
M/S T-3 ENERGY SERVICES INDIA PVT LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 807/PUN/2017[2011-12]Status: Disposed7/5/2019AY 2011-12
BNY MELLON INTERNATIONAL OPERATIONS (INDIA) PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 2320/PUN/2017[2013-14]Status: Disposed7/5/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHIVSHAKTI SHETKARI SAHAKARI SAKHAR KARKHANA LTD., OSMANABAD
ITA 315/PUN/2016[2011-12]Status: Disposed7/5/2019AY 2011-12
SAHAKAR MAHARSHI BHAUSAHEB THORAT SAHAKARI SAKHAR KARKHANA LTD.,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1249/PUN/2016[2005-06]Status: Disposed7/5/2019AY 2005-06
M/S. SILVERWOODS,MUMBAI vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1588/PUN/2015[2006-07]Status: Disposed7/5/2019AY 2006-07
SHRI.KRISHNABAI GHAT TRUST,SATARA vs INCOME-TAX OFFICER,(EXEMPTIONS), WARD-1, PUNE
ITA 44/PUN/2019[2014-15]Status: Disposed3/5/2019AY 2014-15
PRAVIN SHRINIVAS BHARADIYA,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 4, AHMEDNAGAR
ITA 220/PUN/2019[2009-10]Status: Disposed3/5/2019AY 2009-10
ABHIJIT DESHPANDE, PANDIT AUTOMOTIVE PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 492/PUN/2018[2010-11]Status: Disposed3/5/2019AY 2010-11
TATA TECHNOLOGIES LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 1708/PUN/2018[2014-15]Status: Disposed3/5/2019AY 2014-15
TATA TECHNOLOGIES LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 168/PUN/2018[2013-14]Status: Disposed3/5/2019AY 2013-14
CONSEP ENGINEERING PVT.LTD,NAVI MUMBAI vs INCOME-TAX OFFICER, WARD - 3, PANVEL
ITA 1073/PUN/2018[2011-12]Status: Disposed3/5/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX vs RASIKLAL MANIKCHAND DHARIWAL (HUF), PUNE
ITA 37/PUN/2017[2012-13]Status: Disposed3/5/2019AY 2012-13
SANDVIK ASIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 3080/PUN/2017[2013-14]Status: Disposed3/5/2019AY 2013-14
ABHIJIT PRAMOD SARDESAI,RATNAGIRI vs ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI
ITA 2936/PUN/2017[2009-10]Status: Disposed3/5/2019AY 2009-10
AMPHENOL INTERCONNECT INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 2300/PUN/2017[2013-14]Status: Disposed3/5/2019AY 2013-14
