← All Benches
ITAT Pune Bench
17,218 judgments
M/S. SANDVIK IT SERVICES AB,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 189/PUN/2017[2013-14]Status: Disposed3/5/2019AY 2013-14
M/S. SANDVIK ASIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE -10, PUNE
ITA 172/PUN/2017[2012-13]Status: Disposed3/5/2019AY 2012-13
KASTURILAL SARDARILAL LUTHRA,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2562/PUN/2016[2005-06]Status: Disposed3/5/2019AY 2005-06
KASTURILAL SARDARILAL LUTHRA,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2561/PUN/2016[2004-05]Status: Disposed3/5/2019AY 2004-05
M/S. KOLTE PATIL DEVELOPERS LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2206/PUN/2016[2012-13]Status: Disposed3/5/2019AY 2012-13
GULAB BADGUJAR (HUF),THANE vs COMMISSIONER OF INCOME-TAX (CENTRAL),
ITA 799/PUN/2015[2011-12]Status: Disposed3/5/2019AY 2011-12
GULAB BADGUJAR (HUF),THANE vs COMMISSIONER OF INCOME-TAX (CENTRAL),
ITA 798/PUN/2015[2006-07]Status: Disposed3/5/2019AY 2006-07
OPUS SOFTWARE SOLUTIONS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 1232/PUN/2015[2010-11]Status: Disposed3/5/2019AY 2010-11
RAJENDRA MITHAILAL AGARWAL,NASHIK vs INCOME-TAX OFFICER, WARD - 1(1), NASHIK
ITA 3108/PUN/2017[2005-06]Status: Disposed2/5/2019AY 2005-06
RAJENDRA MITHAILAL AGARWAL,NASHIK vs INCOME-TAX OFFICER, WARD - 1(1), NASHIK
ITA 3107/PUN/2017[2004-05]Status: Disposed2/5/2019AY 2004-05
RAJENDRA MITHAILAL AGARWAL,NASHIK vs INCOME-TAX OFFICER, WARD - 1(1), NASHIK
ITA 3106/PUN/2017[2002-03]Status: Disposed2/5/2019AY 2002-03
NEW PHALTAN SUGAR WORKS LTD.,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 238/PUN/2016[2011-12]Status: Disposed2/5/2019AY 2011-12
HUTATMA KISAN AHIR SAHAKARI SAKHAR KARKHANA LTD,SANGLI vs DY. CIT, SANGLI
ITA 2255/PUN/2012[2009-10]Status: Disposed1/5/2019AY 2009-10
KARMYOGI SHANKARRAOJI PATIL SSK LTD.,PUNE vs ITO, PUNE
ITA 2233/PUN/2012[2009-10]Status: Disposed1/5/2019AY 2009-10
KUMBHI KASARI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ACIT, KOLHAPUR
ITA 2222/PUN/2012[2009-10]Status: Disposed1/5/2019AY 2009-10
KUMBHI KASARI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ACIT, KOLHAPUR
ITA 2221/PUN/2012[2006-07]Status: Disposed1/5/2019AY 2006-07
KUMBHI KASARI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ACIT, KOLHAPUR
ITA 2220/PUN/2012[1989-90]Status: Disposed1/5/2019AY 1989-90
SHRI DATTA SHETKARI SAHAKARI SAKHAR KARKHANA LTD.,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2204/PUN/2012[2009-10]Status: Disposed1/5/2019AY 2009-10
SATPUDA TAPI PARISAR SAHAKARI SAKHAR KARKHANA LTD.,NANDURBAR vs JR. CIT, SPL. RANGE-I, NASHIK
ITA 1983/PUN/2012[1996-97]Status: Disposed1/5/2019AY 1996-97
ACIT, SANGLI vs RAJARAMBAPU PATIL SSK LTD, SANGLI
ITA 1858/PUN/2012[2009-10]Status: Disposed1/5/2019AY 2009-10
