← All Benches
ITAT Pune Bench
17,218 judgments
MAHARASHTRA STATE WAREHOUSING CORPORATION,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 2398/PUN/2017[2005-06]Status: Disposed3/6/2019AY 2005-06
MAHARASHTRA STATE WAREHOUSING CORPORATION,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 2397/PUN/2017[2004-05]Status: Disposed3/6/2019AY 2004-05
MAHARASHTRA STATE WAREHOUSING CORPORATION,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 2396/PUN/2017[2003-04]Status: Disposed3/6/2019AY 2003-04
INCOME TAX OFFICER vs DEEPAK SHANKAR PANASKAR, NASHIK
ITA 204/PUN/2017[2010-11]Status: Disposed3/6/2019AY 2010-11
INCOME TAX OFFICER vs DEEPAK SHANKAR PANASKAR, NASHIK
ITA 203/PUN/2017[2010-11]Status: Disposed3/6/2019AY 2010-11
G.G. DANDEKAR MACHINE WORKS LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2347/PUN/2016[2011-12]Status: Disposed3/6/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. B.V. BIO CORP LTD., PUNE
ITA 2330/PUN/2016[2010-11]Status: Disposed3/6/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. B.V. BIO CORP LTD., PUNE
ITA 2329/PUN/2016[2009-10]Status: Disposed3/6/2019AY 2009-10
B.V. BIO-CORP PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2221/PUN/2016[2010-11]Status: Disposed3/6/2019AY 2010-11
B.V. BIO-CORP PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2220/PUN/2016[2009-10]Status: Disposed3/6/2019AY 2009-10
CHETAN PRITHIVIRAJ BORA,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX.,
ITA 1389/PUN/2015[2011-12]Status: Disposed3/6/2019AY 2011-12
TETRA PAK INDIA PVT. LTD.,PUNE vs DEPUTY DIRECTOR OF INCOME-TAX,
ITA 1863/PUN/2014[2007-08]Status: Disposed3/6/2019AY 2007-08
DEPUTY DIRECTOR OF INCOME-TAX vs TETRA PAK INDIA PVT. LTD., PUNE
ITA 1856/PUN/2014[2007-08]Status: Disposed3/6/2019AY 2007-08
SKODA AUTO [ I ] P.LTD,AURANGABAD vs ACIT, AURANGABAD
ITA 2344/PUN/2012[2008-09]Status: Disposed3/6/2019AY 2008-09
SHIVESHWARI NAGARI SAH. BANK LTD,HINGOLI vs INCOME-TAX OFFICER, WARD - HINGOLI, PARBHANI
ITA 997/PUN/2018[2012-13]Status: Disposed29/5/2019AY 2012-13
SANDEEP SHARAD KULKARNI,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 760/PUN/2017[2011-12]Status: Disposed29/5/2019AY 2011-12
PRADEEP PUKHARJ JAIN,JALGAON vs INCOME-TAX OFFICER, WARD - 1(5), JALGAON
ITA 1504/PUN/2018[2012-13]Status: Disposed9/5/2019AY 2012-13
PRADEEP SWEETS PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 408/PUN/2017[2012-13]Status: Disposed8/5/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. VIDYA SAHAKARI BANK LTD, PUNE
ITA 399/PUN/2017[2012-13]Status: Disposed8/5/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX vs M/S. SHEEBA KURIES LTD, PUNE
ITA 104/PUN/2017[2012-13]Status: Disposed8/5/2019AY 2012-13