← All Benches
ITAT Pune Bench
17,218 judgments
URMILA ULHAS GHOSALKAR,RATNAGIRI vs ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI
ITA 2857/PUN/2017[2013-14]Status: Disposed7/6/2019AY 2013-14
URMILA ULHAS GHOSALKAR,RATNAGIRI vs ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI
ITA 2856/PUN/2017[2009-10]Status: Disposed7/6/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs INA BEARINGS INDIA PRIVATE LIMITED, PUNE
ITA 281/PUN/2017[2009-10]Status: Disposed7/6/2019AY 2009-10
M/S. NEWMAN & ESSER COMPRESSOR APPLICATION CENTRE PVT. LTD,PUNE vs INCOME-TAX OFFICER, WARD - 10(1), PUNE
ITA 2657/PUN/2017[2013-14]Status: Disposed7/6/2019AY 2013-14
M/S. NEWMAN & ESSER COMPRESSOR APPLICATION CENTRE PVT. LTD,PUNE vs INCOME-TAX OFFICER, WARD - 10(1), PUNE
ITA 2656/PUN/2017[2012-13]Status: Disposed7/6/2019AY 2012-13
INA BEARINGS INDIA PVT. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 148/PUN/2017[2009-10]Status: Disposed7/6/2019AY 2009-10
RAJENDRA BASTIMAL CHORDIYA,NASHIK vs INCOME TAX OFFICER, NASHIK
ITA 1295/PUN/2017[2013-14]Status: Disposed7/6/2019AY 2013-14
SUVARNYUG SAHKARI BANK LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 12/PUN/2017[2010-11]Status: Disposed7/6/2019AY 2010-11
SUVARNYUG SAHKARI BANK LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 11/PUN/2017[2008-09]Status: Disposed7/6/2019AY 2008-09
APPROVA SYSTEMS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 2444/PUN/2016[2012-13]Status: Disposed7/6/2019AY 2012-13
SHRIRAM JAWAHAR SAHAKARI SAKHAR UDYOG vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 430/PUN/2015[2010-11]Status: Disposed7/6/2019AY 2010-11
M/S. SPARCO ENGINEERING PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1545/PUN/2015[2006-07]Status: Disposed7/6/2019AY 2006-07
ASSISTANT COMMISSIONER INCOME-TAX,CIRCLE-2, NASHIK vs SMT. CHHAYA VALMIK NIKHADE,LATE SHRI VALMIK R. NIKHADE, NASHIK
ITA 1804/PUN/2014[2010-11]Status: Disposed7/6/2019AY 2010-11
LATE SHRI WALMIK RAGHUNATH NIKHADE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1743/PUN/2014[2010-11]Status: Disposed7/6/2019AY 2010-11
M/S. PATANKAR WIND FARM PVT.LTD,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, SATARA
ITA 749/PUN/2017[2008-09]Status: Disposed3/6/2019AY 2008-09
KLAUS MULTIPARKING SYSTEM PVT.LTD,PUNE vs INCOME TAX OFFICER, PUNE
ITA 498/PUN/2017[2012-13]Status: Disposed3/6/2019AY 2012-13
VIDHARBHA KONKAN GRAMIN BANK,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, SOLAPUR
ITA 487/PUN/2017[2011-12]Status: Disposed3/6/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. AMDOCS DEVELOPMENT CENTRE INDIA PVT.LTD, PUNE
ITA 398/PUN/2017[2011-12]Status: Disposed3/6/2019AY 2011-12
AMDOCS DEVELOPMENT CENTRE INDIA LLP (SUCCESSOR OF AMDOCS DEVELOPMENT CENTRE INDIA P LTD.),PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 376/PUN/2017[2011-12]Status: Disposed3/6/2019AY 2011-12
MAHARASHTRA STATE WAREHOUSING CORPORATION,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 2399/PUN/2017[2006-07]Status: Disposed3/6/2019AY 2006-07
