← All Benches
ITAT Pune Bench
17,218 judgments
UKAY METAL INDUSTRIES PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2554/PUN/2016[2012-13]Status: Disposed26/6/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX vs NIPHAD SAHAKARI SAKHAR KARKHANA LTD., NASHIK
ITA 1638/PUN/2016[2012-13]Status: Disposed26/6/2019AY 2012-13
ACIT, CIR.-1, AURANGABAD vs JALNA SAH. SAKHAR KARKHANA LTD., JALNA
ITA 1113/PUN/2011[2006-07]Status: Disposed26/6/2019AY 2006-07
ASSTT. CIT, CIR.1, NASHIK vs NIPHAD SAH.SAKHAR KHARKHANA LTD.,
ITA 123/PUN/2010[2002-03]Status: Disposed26/6/2019AY 2002-03
KOLTE PATIL I-VEN TOWNSHIPS PUNE LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1238/PUN/2018[2014-15]Status: Disposed19/6/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR vs M/S. KONDUSKAR LABORATORIES PVT.LTD, KOLHAPUR
ITA 470/PUN/2017[2010-11]Status: Disposed10/6/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs JINDAL MITTAL GRIHA NIRMAN PVT.LTD, PUNE
ITA 1440/PUN/2017[2012-13]Status: Disposed10/6/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs JINDAL MITTAL GRIHA NIRMAN PVT.LTD, PUNE
ITA 1439/PUN/2017[2011-12]Status: Disposed10/6/2019AY 2011-12
SHRI DEEPAK LAKHMICHAND AHUJA,AURANGABAD vs PR. COMMISSIONER OF INCOME TAX -1, AURANGABAD
ITA 1180/PUN/2017[2012-13]Status: Disposed10/6/2019AY 2012-13
M/S. HYUNDAI CONSTRUCTION EQUIPMENT INDIA P. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE
ITA 644/PUN/2015[2010-11]Status: Disposed10/6/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs HYUNDAI CONSTRUCTION EQUIPMENT (I) PVT. LTD., PUNE
ITA 565/PUN/2015[2010-11]Status: Disposed10/6/2019AY 2010-11
FIROZ AHMED MOH. MOTIN CHOUDHARY,PUNE vs INCOME-TAX OFFICER, WARD - 9 (1), PUNE
ITA 532/PUN/2019[2011-12]Status: Disposed7/6/2019AY 2011-12
FIROZ AHMED MOH. MOTIN CHOUDHARY,PUNE vs INCOME-TAX OFFICER, WARD - 9 (1), PUNE
ITA 531/PUN/2019[2009-10]Status: Disposed7/6/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, NASHIK vs M/S. ZEAL INFRA PROJECTS PRIVATE LIMITED, NASHIK
ITA 159/PUN/2019[2012-13]Status: Disposed7/6/2019AY 2012-13
VIJAY VASANT SATHE,PUNE vs INCOME-TAX OFFICER, WARD - 3(4), PUNE
ITA 1588/PUN/2018[2010-11]Status: Disposed7/6/2019AY 2010-11
SHETKARI SAHAKARI DUDH UTPADAK SANSTHA LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, PANDHARPUR
ITA 1531/PUN/2018[2014-15]Status: Disposed7/6/2019AY 2014-15
BHALCHANDRA ASHOK MURKUTE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, PUNE
ITA 1444/PUN/2018[2013-14]Status: Disposed7/6/2019AY 2013-14
INCOME TAX OFFICER vs HASMUKH HIRJIBHAI SHAH, PUNE
ITA 58/PUN/2017[2007-08]Status: Disposed7/6/2019AY 2007-08
INA BEARINGS INDIA PVT. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 43/PUN/2017[2010-11]Status: Disposed7/6/2019AY 2010-11
REHAU POLYMERS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 378/PUN/2017[2012-13]Status: Disposed7/6/2019AY 2012-13
