← All Benches
ITAT Pune Bench
17,218 judgments
DEPUTY COMMISSIONER OF INCOME TAX vs GENUINE SEEDS PVT.LTD., PUNE
ITA 2754/PUN/2016[2012-13]Status: Disposed27/6/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. GKN SINTER METALS PVT. LTD., PUNE
ITA 2687/PUN/2016[2004-05]Status: Disposed27/6/2019AY 2004-05
AQUAPHARM CHEMICALS PVT.LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2633/PUN/2016[2012-13]Status: Disposed27/6/2019AY 2012-13
AQUAPHARM CHEMICALS PVT.LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2632/PUN/2016[2011-12]Status: Disposed27/6/2019AY 2011-12
AQUAPHARM CHEMICALS PVT.LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2631/PUN/2016[2010-11]Status: Disposed27/6/2019AY 2010-11
CIPY POYURETHANES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2181/PUN/2016[2010-11]Status: Disposed27/6/2019AY 2010-11
M/S. GARUDA PLANT PRODUCT LTD.,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1539/PUN/2016[2012-13]Status: Disposed27/6/2019AY 2012-13
SMT. SHRUTI RAHUL MANE,SANGLI vs PRINCIPAL COMMISSIONER OF INCOME-TAX : 1,
ITA 1056/PUN/2016[2010-11]Status: Disposed27/6/2019AY 2010-11
INCOME-TAX OFFICER vs PIMPRI CHINCHWAD NEW TOWN DEVELOPMENT AUTHORITY, PUNE
ITA 945/PUN/2014[2005-06]Status: Disposed27/6/2019AY 2005-06
INCOME-TAX OFFICER vs PIMPRI CHINCHWAD NEW TOWN DEVELOPMENT AUTHORITY, PUNE
ITA 944/PUN/2014[2004-05]Status: Disposed27/6/2019AY 2004-05
PIMPRI CHINCHWAD NEW TOWN DEVELOPMENT AUTHORITY,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 932/PUN/2014[2008-09]Status: Disposed27/6/2019AY 2008-09
PIMPRI CHINCHWAD NEW TOWN DEVELOPMENT AUTHORITY,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 931/PUN/2014[2005-06]Status: Disposed27/6/2019AY 2005-06
PIMPRI CHINCHWAD NEW TOWN DEVELOPMENT AUTHORITY,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 930/PUN/2014[2004-05]Status: Disposed27/6/2019AY 2004-05
PIMPRI CHINCHWAD NEW TOWN DEVELOPMENT AUTHORITY,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 929/PUN/2014[2003-04]Status: Disposed27/6/2019AY 2003-04
INCOME TAX OFFICER vs M/S. SHRADDA & IHP JOINT VENTURE [ WANGANA PROJECT], PUNE
ITA 200/PUN/2017[2013-14]Status: Disposed26/6/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX vs SAMEER B.LADKAT, PUNE
ITA 178/PUN/2017[2012-13]Status: Disposed26/6/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX vs GAUTAM B.LADKAT, PUNE
ITA 177/PUN/2017[2012-13]Status: Disposed26/6/2019AY 2012-13
JOHN DEERE INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1164/PUN/2017[2008-09]Status: Disposed26/6/2019AY 2008-09
JOHN DEERE EQUIPMENT PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1163/PUN/2017[2008-09]Status: Disposed26/6/2019AY 2008-09
SHRI VYANKATESH VASUDEO MANDKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 751/PUN/2016[2010-11]Status: Disposed26/6/2019AY 2010-11
