← All Benches

ITAT Pune Bench

17,218 judgments

BANK OF MAHARASHTRA,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE

ITA 634/PUN/2017[2011-12]Status: Disposed27/6/2019AY 2011-12

INCOME TAX OFFICER, KOLHAPUR vs M/S. RDS CONSTRUCTION (JV), PUNE

ITA 623/PUN/2017[2012-13]Status: Disposed27/6/2019AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs BANK OF MAHARASHTRA, PUNE

ITA 581/PUN/2017[2012-13]Status: Disposed27/6/2019AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs BANK OF MAHARASHTRA, PUNE

ITA 579/PUN/2017[2011-12]Status: Disposed27/6/2019AY 2011-12

PRIMA PRIVATE LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE

ITA 539/PUN/2017[2009-10]Status: Disposed27/6/2019AY 2009-10

AQUAPHARM CHEMICALS PVT.LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE

ITA 357/PUN/2017[2011-12]Status: Disposed27/6/2019AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX vs JIJABRAO ANANDRAO PATIL, DHULE

ITA 244/PUN/2017[2011-12]Status: Disposed27/6/2019AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX vs JIJABRAO ANANDRAO PATIL, DHULE

ITA 243/PUN/2017[2010-11]Status: Disposed27/6/2019AY 2010-11

M/S. SANDVIK SYSTEMS DEVELOPMENT AB,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE

ITA 190/PUN/2017[2010-11]Status: Disposed27/6/2019AY 2010-11

INCOME -TAX OFFICER, PUNE vs M/S. SHAMBHU PROPERTIES, PUNE

ITA 1261/PUN/2017[2013-14]Status: Disposed27/6/2019AY 2013-14

M/S. SAVA HEALTHCARE LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE

ITA 1067/PUN/2017[2012-13]Status: Disposed27/6/2019AY 2012-13

M/S. SAVA HEALTHCARE LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE

ITA 1066/PUN/2017[2011-12]Status: Disposed27/6/2019AY 2011-12

M/S. SAVA HEALTHCARE LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE

ITA 1065/PUN/2017[2010-11]Status: Disposed27/6/2019AY 2010-11

M/S. SAVA HEALTHCARE LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE

ITA 1064/PUN/2017[2009-10]Status: Disposed27/6/2019AY 2009-10

M/S. SAVA HEALTHCARE LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE

ITA 1063/PUN/2017[2008-09]Status: Disposed27/6/2019AY 2008-09

M/S. SAVA HEALTHCARE LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE

ITA 1062/PUN/2017[2007-08]Status: Disposed27/6/2019AY 2007-08

M/S. GARUDA PLANT PRODUCT LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX,

ITA 2966/PUN/2016[2013-14]Status: Disposed27/6/2019AY 2013-14

MADANLAL BASTIMAL CHORDIYA,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX,

ITA 2944/PUN/2016[2013-14]Status: Disposed27/6/2019AY 2013-14

JIJABRAO ANANDRAO PATIL,DHULE vs ASSISTANT COMMISSIONER OF INCOME TAX,

ITA 2917/PUN/2016[2011-12]Status: Disposed27/6/2019AY 2011-12

JIJABRAO ANADRAO PATIL,DHULE vs ASSISTANT COMMISSIONER OF INCOME TAX,

ITA 2916/PUN/2016[2010-11]Status: Disposed27/6/2019AY 2010-11