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ITAT Pune Bench

17,218 judgments

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE vs DHARAMRAJ INDUSTRIAL CONTRACTS (INDIA) PRIVATE LIMITED, DELHI

ITA 1476/PUN/2017[2012-13]Status: Disposed1/7/2019AY 2012-13

ANIL KISANLAL MARDA,PUNE vs INCOME-TAX OFFICER, PUNE

ITA 1763/PUN/2013[2009-10]Status: Disposed1/7/2019AY 2009-10

VITHAL RAO SHINDE SSK LTD,SOLAPUR vs ACIT, SOLAPUR

ITA 1159/PUN/2012[2007-08]Status: Disposed1/7/2019AY 2007-08

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 13, PUNE vs M/S.VANDERLANDE INDUSTRIES PVT.LTD, PUNE

ITA 8/PUN/2018[2012-13]Status: Disposed28/6/2019AY 2012-13

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE vs BHAGINI NIVEDITA SAHAKARI BANK LIMITED, PUNE

ITA 613/PUN/2018[2014-15]Status: Disposed28/6/2019AY 2014-15

KLAUS MULTIPARKING SYSTEM PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE

ITA 864/PUN/2017[2013-14]Status: Disposed28/6/2019AY 2013-14

RAJESH G. GARGATTE,PUNE vs INCOME TAX OFFICER, PUNE

ITA 262/PUN/2017[2009-10]Status: Disposed28/6/2019AY 2009-10

INCOME TAX OFFICER vs M/S. SHAH BAFNA ASSOCIATES, PUNE

ITA 199/PUN/2017[2013-14]Status: Disposed28/6/2019AY 2013-14

RAMCHANDRA DADA SHINDE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,

ITA 185/PUN/2017[2006-07]Status: Disposed28/6/2019AY 2006-07

DEPUTY COMMISSIONER OF INCOME TAX vs M/S . PUNE MERCHANTS CO-OPERATIVE BANK LTD, PUNE

ITA 183/PUN/2017[2013-14]Status: Disposed28/6/2019AY 2013-14

INCOME TAX OFFICER vs M/S. SHAH BAFNA ASSOCIATES, PUNE

ITA 181/PUN/2017[2012-13]Status: Disposed28/6/2019AY 2012-13

NILESH VASANT SHENDE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 670/PUN/2016[2009-10]Status: Disposed28/6/2019AY 2009-10

DEPUTY COMMISSIONER OF INCOME-TAX vs JAIN IRRIGATION SYSTEM LTD., JALGAON

ITA 1184/PUN/2016[2008-09]Status: Disposed28/6/2019AY 2008-09

INCOME-TAX OFFICER, WARD - 12(1), PUNE vs M/S. SHAMBHU PROPERTIES, PUNE

ITA 717/PUN/2018[2014-15]Status: Disposed27/6/2019AY 2014-15

INCOME TAX OFFICER, PUNE vs GENUINE SEEDS PVT.LTD, PUNE

ITA 793/PUN/2017[2013-14]Status: Disposed27/6/2019AY 2013-14

GULAB MAHARU BADGUJAR (HUF),THANE vs ADDITIONAL COMMISSIONER OF INCOME-TAX, NASHIK

ITA 768/PUN/2017[2011-12]Status: Disposed27/6/2019AY 2011-12

GULAB MAHARU BADGUJAR (HUF),THANE vs ADDITIONAL COMMISSIONER OF INCOME-TAX, NASHIK

ITA 765/PUN/2017[2006-07]Status: Disposed27/6/2019AY 2006-07

SAJ TEST PLANT PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE

ITA 691/PUN/2017[2013-14]Status: Disposed27/6/2019AY 2013-14

SAJ TEST PLANT PRIVATE LIMITED,PUNE vs JOINT COMMISSIONER OF INCOME TAX, PUNE

ITA 690/PUN/2017[2010-11]Status: Disposed27/6/2019AY 2010-11

BANK OF MAHARASHTRA,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE

ITA 635/PUN/2017[2012-13]Status: Disposed27/6/2019AY 2012-13