← All Benches
ITAT Pune Bench
17,218 judgments
MANDVI KINARA NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs INCOME-TAX OFFICER, WARD - 10(5), PUNE
ITA 1430/PUN/2018[2015-16]Status: Disposed3/7/2019AY 2015-16
SHREE KAMALJADEVI GRAMIN BIGARSHETI SAHAKARI PAT. MARYADIT,PUNE vs INCOME-TAX OFFICER, WARD - 10(5), PUNE
ITA 1386/PUN/2018[2015-16]Status: Disposed3/7/2019AY 2015-16
SANT DNYANESHWAR NAGARI SAH. PAT. MARYADIT,PUNE vs INCOME-TAX OFFICER, WARD - 10(5), PUNE
ITA 1361/PUN/2018[2015-16]Status: Disposed3/7/2019AY 2015-16
UTTARA FOODS AND FEEDS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE
ITA 1987/PUN/2017[2012-13]Status: Disposed3/7/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE vs BHARATI SAHAKARI BANK LTD, PUNE
ITA 383/PUN/2018[2013-14]Status: Disposed2/7/2019AY 2013-14
SHRI GANESH SAHAKARI SAKHAR KARKHANA LTD.,AHMEDNAGAR vs ASSISTATN COMMISSIONER OF INCOME-TAX, AHMEDNAGAR
ITA 954/PUN/2017[2012-13]Status: Disposed2/7/2019AY 2012-13
SHRI GANESH SAHAKARI SAKHAR KARKHANA LTD.,AHMEDNAGAR vs ASSISTATN COMMISSIONER OF INCOME-TAX, AHMEDNAGAR
ITA 953/PUN/2017[2009-10]Status: Disposed2/7/2019AY 2009-10
INCOME-TAX OFFICER, JALNA vs MORESHWAR MAHILA PRATHMIK GRAHAK PAT SANSTHA MARYADIT, JALNA
ITA 940/PUN/2017[2012-13]Status: Disposed2/7/2019AY 2012-13
SHRI CHH. SHAHU RAYAT SAKHAR UDYOG,KOLHAPUR vs INCOME-TAX OFFICER, KOLHAPUR
ITA 854/PUN/2017[2012-13]Status: Disposed2/7/2019AY 2012-13
DEVI CONSTRUCTION CO PVT LTD,PUNE vs INCOME TAX OFFICER, PUNE
ITA 686/PUN/2017[2013-14]Status: Disposed2/7/2019AY 2013-14
RANADEY MICRONUTRIENTS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 639/PUN/2017[2012-13]Status: Disposed2/7/2019AY 2012-13
MANGESH AVINASH DESHPANDE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1389/PUN/2017[1999-2000]Status: Disposed2/7/2019AY 1999-2000
THE COSMOS CO-OPERATIVE BANK LTD.,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX - 4,
ITA 662/PUN/2015[2005-06]Status: Disposed2/7/2019AY 2005-06
SKODA AUTO INDIA PVT. LTD.,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE
ITA 546/PUN/2014[2009-10]Status: Disposed2/7/2019AY 2009-10
VAIDYANATH SANT EKANTH SAHKARI SAKHAR UDYOG,AURANGABAD vs ASST. CIT, CIRCLE-1, AURANGABAD
ITA 1048/PUN/2013[2009-10]Status: Disposed2/7/2019AY 2009-10
ACIT,CIR.-1, AURANGABAD vs SKODA AUTO INDIA PVT. LTD., AURANGABAD
ITA 714/PUN/2011[2005-06]Status: Disposed2/7/2019AY 2005-06
DIVYA DHRUSHTI CHARITABLE TRUST,THANE vs COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), PUNE
ITA 411/PUN/2019[N.A]Status: Disposed1/7/2019
DEPUTY COMMISSIONER OF INCOME-TAX, JALGAON vs M/S. MANVI HOLDING PVT. LTD., JALGAON
ITA 777/PUN/2017[2011-12]Status: Disposed1/7/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, JALGAON vs M/S. MANVI HOLDING PVT. LTD., JALGAON
ITA 776/PUN/2017[2010-11]Status: Disposed1/7/2019AY 2010-11
BEED TALUKA DHUD VA vs AYIK SAHAKARISANGH LTD,BEED
ITA 293/PUN/2017[2012-13]Status: Disposed1/7/2019AY 2012-13