← All Benches
ITAT Pune Bench
17,218 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR vs NITIN MOHAN WADIKAR PVT.LTD, KOLHAPUR
ITA 471/PUN/2017[2013-14]Status: Disposed9/7/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs M/S. INOX AIR PRODUCTS LIMITED, PUNE
ITA 446/PUN/2017[2012-13]Status: Disposed9/7/2019AY 2012-13
ROCKET ENGINEERING CORPORATION PVT. LTD.,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1159/PUN/2015[2010-11]Status: Disposed9/7/2019AY 2010-11
ROCKET ENGINEERING CORPORATION PVT. LTD.,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1158/PUN/2015[2009-10]Status: Disposed9/7/2019AY 2009-10
RATANLAL C. BAFNA,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, JALGAON
ITA 110/PUN/2014[2004-05]Status: Disposed9/7/2019AY 2004-05
RATANLAL C. BAFNA,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, JALGAON
ITA 109/PUN/2014[2003-04]Status: Disposed9/7/2019AY 2003-04
MAHABAL METALS PVT LTD,MIRAJ vs ASSISTANT COMMISSIONER OF INCOME TAX, SANGLI
ITA 380/PUN/2017[2012-13]Status: Disposed5/7/2019AY 2012-13
SUNIL TUKARAM ZAMBARE,PUNE vs INCOME TAX OFFICER, PUNE
ITA 358/PUN/2017[2009-10]Status: Disposed5/7/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs JAI HIND CO-OPERATIVE BANK LTD, PUNE
ITA 300/PUN/2017[2012-13]Status: Disposed5/7/2019AY 2012-13
M/S. S.K. BHANSALI & ASSOCIATES,PUNE vs INCOME-TAX OFFICER, WARD - 2(4), PUNE
ITA 2609/PUN/2017[2010-11]Status: Disposed5/7/2019AY 2010-11
M/S. S.K. BHANSALI & ASSOCIATES,PUNE vs INCOME-TAX OFFICER,
ITA 2280/PUN/2016[2006-07]Status: Disposed5/7/2019AY 2006-07
ASSISTANT COMMISSIONER OF INCOME-TAX vs THERMAX ENGG. CONST. CO. LTD., PUNE
ITA 477/PUN/2014[2010-11]Status: Disposed5/7/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs THERMAX ENGG. CONST. CO. LTD., PUNE
ITA 476/PUN/2014[2009-10]Status: Disposed5/7/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE vs M/S. SPICER INDIA PVT.LTD, PUNE
ITA 609/PUN/2018[2013-14]Status: Disposed4/7/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, DHULE vs GOPAL KASHINATH LAD, DHULE
ITA 783/PUN/2017[2013-14]Status: Disposed4/7/2019AY 2013-14
ADIENT INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 688/PUN/2017[2006-07]Status: Disposed4/7/2019AY 2006-07
GOPAL KASHINATH LAD,DHULE vs ASSISTANT COMMISSIONER OF INCOME TAX, DHULE
ITA 1048/PUN/2017[2013-14]Status: Disposed4/7/2019AY 2013-14
ARIHANT GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT,PUNE vs INCOME-TAX OFFICER, WARD - 8(5), PUNE
ITA 1940/PUN/2018[2014-15]Status: Disposed3/7/2019AY 2014-15
DNYANDIP GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,PUNE vs INCOME-TAX OFFICER, WARD - 10(5), PUNE
ITA 1517/PUN/2018[2015-16]Status: Disposed3/7/2019AY 2015-16
SAI PRERANA GRAMIN BIGARSHETI SAH. PAT. SANSTHA MARYADIT,PUNE vs INCOME-TAX OFFICER, WARD - 10(5), PUNE
ITA 1431/PUN/2018[2015-16]Status: Disposed3/7/2019AY 2015-16