← All Benches
ITAT Pune Bench
17,218 judgments
NORD DRIVESYSTEMS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (CPC), GHAZIABAD
ITA 1450/PUN/2018[2013-14 (27Q/Qtr-2)]Status: Disposed12/7/2019
NORD DRIVESYSTEMS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (CPC), GHAZIABAD
ITA 1449/PUN/2018[2013-14 (26Q/Qtr-4)]Status: Disposed12/7/2019
NORD DRIVESYSTEMS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (CPC), GHAZIABAD
ITA 1448/PUN/2018[2013-14 (26Q/Qtr-3)]Status: Disposed12/7/2019
NORD DRIVESYSTEMS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (CPC), GHAZIABAD
ITA 1447/PUN/2018[2013-14 (26Q/Qtr2)]Status: Disposed12/7/2019
NORD DRIVESYSTEMS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (CPC), GHAZIABAD
ITA 1446/PUN/2018[2013-14 (24Q/Qtr-3)]Status: Disposed12/7/2019
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs SOVEREIGN PHARMA PVT LTD, PUNE
ITA 980/PUN/2017[2007-08]Status: Disposed12/7/2019AY 2007-08
KENERSYS INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 943/PUN/2017[2009-10]Status: Disposed12/7/2019AY 2009-10
MINILEC INDIA PVT LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 850/PUN/2017[2012-13]Status: Disposed12/7/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. FAURECIA INTERIOR INDIA PVT LTD, PUNE
ITA 306/PUN/2017[2008-09]Status: Disposed12/7/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs PUSHPAK STEEL INDUSTRIES PVT.LTD, PUNE
ITA 304/PUN/2017[2009-10]Status: Disposed12/7/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs INDO GLOBAL BUILDCON PRIVATE LIMITED, PUNE
ITA 1120/PUN/2017[2012-13]Status: Disposed12/7/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. ALCOB INDIA PVT.LTD, PUNE
ITA 1115/PUN/2017[2007-08]Status: Disposed12/7/2019AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI WARANA SAHAKARI DUDH UTPADAK PRAKRIYA SANGH LTD., KOLHAPUR
ITA 2170/PUN/2016[2012-13]Status: Disposed12/7/2019AY 2012-13
INCOME-TAX OFFICER vs AKASH FARMS PVT. LTD., AURANGABAD
ITA 1482/PUN/2016[2012-13]Status: Disposed12/7/2019AY 2012-13
CHANDU LAXMAN CHAVAN,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1171/PUN/2016[2005-06]Status: Disposed12/7/2019AY 2005-06
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. TATA AUTOCOMP GY BATTERIES LTD., PUNE
ITA 1128/PUN/2016[2009-10]Status: Disposed12/7/2019AY 2009-10
YAZAKI (I) P LIMITED,(FORMERLY KNOWN AS TATA YAZAKI AUTOCOMP LTD),PUNE vs ACIT, CIRCLE-7, PUNE
ITA 163/PUN/2013[2008-09]Status: Disposed12/7/2019AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. BOSCH CHASSIS SYSTEMS INDIA PVT.LTD, PUNE
ITA 1110/PUN/2017[2012-13]Status: Disposed11/7/2019AY 2012-13
YAZAKI INDIA P LTD., (FORMERLY KNOWN AS YAZAKI (I) LTD.,),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE
ITA 621/PUN/2014[2009-10]Status: Disposed11/7/2019AY 2009-10
KAESER COMPRESSORS (INDIA) PRIVATE LIMITED,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 903/PUN/2017[2012-13]Status: Disposed9/7/2019AY 2012-13
