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ITAT Pune Bench
17,218 judgments
LALIT NANDLAL SAKHARE,PUNE vs ITO, WARD - 7(3), PUNE
ITA 482/PUN/2026[2016-17]Status: Disposed3/6/2026AY 2016-17
LALIT NANDLAL SAKHARE ,PUNE vs ITO, WARD - 7(3), PUNE
ITA 481/PUN/2026[2015-2016]Status: Disposed3/6/2026AY 2015-2016
SUHAS BHARGAV PARANJPE,PUNE vs INCOME TAX OFFICER WARD 13(3), PUNE
ITA 1047/PUN/2026[2017-18]Status: Disposed3/6/2026AY 2017-18
CHANDRAKANT ANANT SUTAR,KOLHAPUR vs ITO CPC, KOLHAPUR
ITA 2867/PUN/2025[2017-18]Status: Disposed3/6/2026AY 2017-18
ACIT, INCOME TAX vs SANT EKNATH TRADING COMPANY, AURANGABAD
ITA 1416/PUN/2025[2014 15]Status: Disposed3/6/2026
LAXMI CO-OPERATIVE HOUSING SOCIETY LIMITED ,PUNE vs ITO WD-3(1), PUNE
ITA 677/PUN/2026[2020-21]Status: Disposed2/6/2026AY 2020-21
QUICK HEAL TECHNOLOGIES LIMITED,PUNE vs INCOME TAX OFFICER, CIRCLE-5, PUNE, PUNE
ITA 474/PUN/2026[2018-19]Status: Disposed2/6/2026AY 2018-19
QUICK HEAL TECHNOLOGIES LIMITED,PUNE, MAHARASHTRA, INDIA vs INCOME TAX OFFICER, CIRCLE-5, PUNE, PUNE, MAHARASHTRA
ITA 436/PUN/2026[2020-21]Status: Disposed2/6/2026AY 2020-21
MERULING SHIKSHAN SANSTHA ,SATARA vs ITO EXEMPTION WARD-1(1), PUNE
ITA 2843/PUN/2025[2019-20]Status: Disposed2/6/2026AY 2019-20
RAM BHAGWAT RAJKONDWAR,LATUR vs ITO WARD-1, LATUR
ITA 2219/PUN/2025[2013-14]Status: Disposed2/6/2026AY 2013-14
TOHIN MUSTAFA CHAUDHARY,AKLUJ vs ITO INCOME TAX OFFICER WARD 2, PANDHARPUR
ITA 1874/PUN/2025[2017-18]Status: Disposed2/6/2026AY 2017-18
VITTHAL KRUSHANATH AHIRE,SOLAPUR, MAHARASHTRA vs THE ITO, WARD 4(3), PUNE, PUNE, MAHARASHTRA
ITA 1784/PUN/2025[2012-2013]Status: Disposed2/6/2026AY 2012-2013
SHI vs HAKTI NAGRI SAHAKARI PATSANSTHA MARAYADIT,PUNEVS.WARD NO -9(4), PUNE, PUNE
ITA 1661/PUN/2025[2017-18]Status: Disposed2/6/2026AY 2017-18
HARSHAL ASHOK SURVE,KOLHAPUR vs INCOME TAX OFFICER, WARD 1(5), KOLHAPUR, KOLHAPUR
ITA 842/PUN/2026[2011-12]Status: Disposed1/6/2026AY 2011-12
NEW ERA MANAGEMENT SERVICES PVT LTD,PUNE vs DCIT, CIRCLE 2, PUNE, PUNE
ITA 410/PUN/2026[2019-20]Status: Disposed1/6/2026AY 2019-20
UMESH HANAMANT SHIKHARE,PUNE vs INCOME TAX OFFICER WARD 10(1), PUNE
ITA 1030/PUN/2026[2020-21]Status: Heard1/6/2026AY 2020-21
PATHAN WAJEED KHAN MANZOOR,SILLOD vs INCOME TAX COMMISSIONER, AURANGABAD
ITA 2158/PUN/2025[2016-2017]Status: Disposed1/6/2026AY 2016-2017
CARCANET INFRA PROJECTS PRIVATE LIMITED,PUNE vs ITO, WAR-1(2), PUNE, PUNE
ITA 2061/PUN/2025[2017-18]Status: Disposed1/6/2026AY 2017-18
CARCANET INFRA PROJECTS PRIVATE LIMITED,PUNE vs ITO, WARD-1(2), PUNE, PUNE
ITA 2060/PUN/2025[2018-19]Status: Disposed1/6/2026AY 2018-19
L&L PRODUCTS INDIA PRIVATE LIMITED,PUNE vs THE ASSESSMENT UNIT, INCOME TAX, NFAC AND CIRCLE 7, PUNE, PUNE
ITA 2448/PUN/2024[2021-22]Status: Disposed1/6/2026AY 2021-22
